High Courts07 Apr 1983
Lakha Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) AICLR 193 : (1983) 1 RCR(Criminal) 358
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,097 of 4,611
High Courts07 Apr 1983
State of Punjab Vs Sudhir Mittal alias Shadi Lal and anr.
Punjab And Haryana At Chandigarh · (1983) AICLR 279
High Courts07 Apr 1983
Avnash Chander Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) AICLR 208 : (1983) 2 RCR(Criminal) 528 : (1983) 1 RCR(Criminal) 489
High Courts07 Apr 1983
Megh Raj Vs Dev Kumar and ors.
Punjab And Haryana At Chandigarh · (1983) AICLR 346
High Courts07 Apr 1983
Dev Kumar Sikand Vs Megh Raj and others
Punjab And Haryana At Chandigarh · (1983) AICLR 333
High Courts07 Apr 1983
Bhim Singh Vs Gram Panchayat of Village Kharkheri and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 415 : (1983) 2 ILR (P&H) 547
Punjab village Common Lands (Regulation) (Amendment) Act, 1981 — Section 4Punjab Village Common Lands (Regulation) Act, 1961 — Section 13, 13
High Courts07 Apr 1983Dismissed
Suba Singh Vs Mohinder Singh and others
Punjab And Haryana At Chandigarh · (1983) 04 P&H CK 0004
Punjab Land Revenue Act, 1887 — Section 111
High Courts07 Apr 1983Allowed
Kulwant Singh and others Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1983) 04 P&H CK 0003
High Courts06 Apr 1983
Hazari Lal Vs Superintending Canal Officer
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 273 : (1983) PLJ 274 : (1985) RRR 291
High Courts06 Apr 1983
Punnu Tourist Service (P) Ltd. Vs The Home Secretary, Chandigarh Administration
Punjab And Haryana At Chandigarh · AIR 1984 P&H 205
Constitution of India, 1950 — Article 14, 226
High Courts06 Apr 1983
Amrik Singh & ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 445
High Courts06 Apr 1983
Jodh Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1983) 04 P&H CK 0018
High Courts06 Apr 1983Dismissed
Hoshnak Singh Vs The Union of India and others
Punjab And Haryana At Chandigarh · (1983) 04 P&H CK 0012
Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 7(1)
High Courts06 Apr 1983
Asa Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) AICLR 200 : (1983) 1 RCR(Criminal) 492
High Courts05 Apr 1983
Gian Singh Atwal Vs S.N. Tiwari and Others
Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 544
Oaths Act, 1969 — Section 4, 6, 6(1), 7, 8
High Courts05 Apr 1983Allowed
Kundan Singh Vs Moga Transport Co. (P.) Ltd. and Others
Punjab And Haryana At Chandigarh · (1987) 62 CompCas 600
High Courts05 Apr 1983
Sardar Gyan Singh Atwal Vs Dr. S.N. Tiwari and others
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 355
Oaths Act, 1969 — Section 6
High Courts04 Apr 1983
State of Punjab Vs Savitri Devi
Punjab And Haryana At Chandigarh · AIR 1983 P&H 305 : (1983) 2 ILR (P&H) 351
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 313
High Courts04 Apr 1983
Diwan Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 271 : (1983) PLJ 395 : (1984) RRR 507
High Courts04 Apr 1983
Shadi Ram and ors. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 428