High Courts29 Apr 1983
Tarjogi Narain Vs State (U.T.Chandigarh)
Punjab And Haryana At Chandigarh · (1983) AICLR 425
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,095 of 4,611
High Courts28 Apr 1983
Gurbax Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 04 P&H CK 0045
High Courts28 Apr 1983
Joginder Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1984) CriLJ 435 : (1984) 1 ILR (P&H) 37 : (1983) 1 RCR(Criminal) 508
Criminal Procedure Code, 1973 (CrPC) — Section 428
High Courts28 Apr 1983
Niranjan Singh Gupta (wrongly described in complaint as Niranjan Lal) S/o Dhan Parkash of Yamuna Nagar Vs Anand Parkash
Punjab And Haryana At Chandigarh · (1983) AICLR 686
High Courts28 Apr 1983
Jai Narain Vs Chhanno
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 473
High Courts27 Apr 1983
VARIETY HOSIERY MILLS Vs COMMISSIONER OF INCOME TAX.
Punjab And Haryana At Chandigarh · (1983) 36 CTR 135 : (1983) 15 TAXMAN 104
Income Tax Act, 1961 — Section 271
High Courts27 Apr 1983
Commissioner of Income Tax (Central) Vs Ellora Silk Mills
Punjab And Haryana At Chandigarh · (1983) 144 ITR 68
Income Tax Act, 1961 — Section 37Industrial Disputes Act, 1947 — Section 25FF
High Courts27 Apr 1983Dismissed
Moti Ram Vs The Collector Agrarian and Others
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 35
Punjab Land Reforms Act, 1972 — Section 5
High Courts27 Apr 1983
COMMISSIONER OF INCOME TAX Vs BHAGWAN DASS RAMJI DASS.
Punjab And Haryana At Chandigarh · (1983) 35 CTR 421
Income Tax Act, 1961 — Section 256(1)
High Courts27 Apr 1983Dismissed
Des Raj Vs The Ladwa Cooperative Marketing-Cum-Processing Society Limited
Punjab And Haryana At Chandigarh · (1983) 04 P&H CK 0006
Punjab Co-operative Societies Act, 1961 — Section 63
High Courts27 Apr 1983Dismissed
Piara Singh and others Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1983) 04 P&H CK 0001
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts26 Apr 1983
Ram Labhaya Bhandari Vs Shiv Parshad
Punjab And Haryana At Chandigarh · AIR 1984 P&H 31 : (1983) 1 RCR(Rent) 663
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3, Order 37 Rule 3(3), Order 37 Rule 3(4), Order 37 Rule 3(5), Order 37 Rule 3(7)
High Courts26 Apr 1983
Sham Lal and others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 549 : (1983) PLJ 412 : (1984) RRR 518
High Courts26 Apr 1983
Jagir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 04 P&H CK 0049
High Courts26 Apr 1983
Shiv Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 526
High Courts26 Apr 1983
Jagdishwarpal Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) AICLR 750
High Courts24 Apr 1983
Sadhu Singh. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 491
High Courts22 Apr 1983
Jyoti Ram Vs Joint Secretary, Rehabilitation, etc
Punjab And Haryana At Chandigarh · (1985) 1 CurLJ 597 : (1985) ILR (P&H) 224 : (1985) PLJ 117 : (1985) RRR 409
High Courts22 Apr 1983
Dev Raj Vs Lal Chand and others
Punjab And Haryana At Chandigarh · (1983) 2 RCR(Criminal) 83
High Courts22 Apr 1983
Bahadur Singh Vs State of Punjab and Lakhwinder Singh
Punjab And Haryana At Chandigarh · (1983) 04 P&H CK 0015