High Courts03 May 1983
Commissioner of Income Tax Vs Hindustan Wire Products Ltd.
Punjab And Haryana At Chandigarh · (1983) 144 ITR 945 : (1983) 15 TAXMAN 18
Income Tax Act, 1961 — Section 33(1), 80E, 80I
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,094 of 4,611
High Courts03 May 1983
Krishan Chand Tiwari Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) 05 P&H CK 0067
High Courts03 May 1983
Manohar Lal and Another Vs Surjan Singh and Another
Punjab And Haryana At Chandigarh · AIR 1983 P&H 393 : (1984) 1 ILR (P&H) 168 : (1990) 98 PLR 479 : (1983) 2 RCR(Rent) 74
Civil Procedure Code Amendment Act, 1976 — Order 23 Rule 3, Order 23 Rule 3A, 99Contract Act, 1872 — Section 19A, 3A, 3B
High Courts03 May 1983
Controller of Estate Duty Vs Smt. Kamla Wati
Punjab And Haryana At Chandigarh · (1984) 40 CTR 80 : (1984) 145 ITR 669 : (1984) 16 TAXMAN 73
Land Acquisition Act, 1894 — Section 4(1)
High Courts03 May 1983
Ram Dhari and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1983) 05 P&H CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts03 May 1983Dismissed
Mohinder Singh and others Vs Paramjit Singh and another
Punjab And Haryana At Chandigarh · (1983) 05 P&H CK 0006
High Courts03 May 1983
Resham Singh and Another Vs Kartar Singh and Others
Punjab And Haryana At Chandigarh · (1983) 05 P&H CK 0003
Penal Code, 1860 (IPC) — Section 114
High Courts02 May 1983Dismissed
Gurcharan Singh Vs Ajmer Kaur
Punjab And Haryana At Chandigarh · (1983) 05 P&H CK 0093
Hindu Marriage Act, 1955 — Section 13
High Courts02 May 1983
Prem Singh Partap Singh Vs National Insurance Co. Ltd. and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 34
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2
High Courts02 May 1983
Jagjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 05 P&H CK 0064
High Courts02 May 1983
Commissioner of Income Tax Vs Suraj Bhan and Co.
Punjab And Haryana At Chandigarh · (1983) 144 ITR 943 : (1983) 15 TAXMAN 103
Income Tax Act, 1961 — Section 185(1)
High Courts02 May 1983
Karnail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) AICLR 348
High Courts02 May 1983Allowed
Karam Chand Aggarwal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 105
Punjab Municipal Act, 1911 — Section 50(1)
High Courts29 Apr 1983Dismissed
Sajjan Kumar Sharma and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1983) 04 P&H CK 0076
High Courts29 Apr 1983Dismissed
Balraj Singh Vs Balkar Singh
Punjab And Haryana At Chandigarh · (1983) 04 P&H CK 0075
Criminal Procedure Code, 1973 (CrPC) — Section 127
High Courts29 Apr 1983
Sirsa Industries Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (1983) 36 CTR 130 : (1984) 147 ITR 238
Income Tax Act, 1961 — Section 147, 148, 154, 155
High Courts29 Apr 1983
Jagdish Ram Vs Tirath Ram
Punjab And Haryana At Chandigarh · AIR 1983 P&H 426
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts29 Apr 1983
Court on its own Motion Vs Madan Lal Bhasin Rana
Punjab And Haryana At Chandigarh · (1983) 04 P&H CK 0055
High Courts29 Apr 1983
Natha Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 2 RCR(Criminal) 53