High Courts16 May 1983
National Rice and Dal Mills, Rajpura Vs Collector, Patiala
Punjab And Haryana At Chandigarh · (1984) PLJ 87 : (1984) RRR 292
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,092 of 4,611
High Courts16 May 1983
Rakesh Mohan Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 05 P&H CK 0050
High Courts16 May 1983
Veenu Handa Vs Narinder Kumar Handa
Punjab And Haryana At Chandigarh · AIR 1984 P&H 99
Hindu Marriage Act, 1955 — Section 13
High Courts16 May 1983
Dalip Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 490
High Courts13 May 1983Allowed
Ram Parkash Manchanda Vs Amin Chand and others
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 141
Punjab Municipal Act, 1911 — Section 3(13)(b)
High Courts13 May 1983Dismissed
Kanshi Ram Vs Narain Singh
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 145
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2, 4, 4(2)
High Courts13 May 1983
Madan Lal son of Gauri Shankar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 05 P&H CK 0077
High Courts13 May 1983
Om Parkash Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 05 P&H CK 0057
High Courts13 May 1983
Chanchil Dass Vs Sajjan Singh and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 442 : (1983) 1 RCR(Rent) 676
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 May 1983Allowed
Dev Pal Kashyap, Advocate Vs M/s Sant Ram Narinder Mohan, Cloth Merchants and another
Punjab And Haryana At Chandigarh · (1983) 2 RCR(Rent) 6
East Punjab Urban Rent Restriction Act, 1949 — Section 15
High Courts13 May 1983Dismissed
Jagdish Chander S.I. and others Vs Kirat Singh
Punjab And Haryana At Chandigarh · (1983) 05 P&H CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts13 May 1983Allowed
Ram Parkash Manchanda Vs Amin Chand and Others
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 141
Civil Procedure Code, 1908 (CPC) — Section 91, 91(2)Punjab Municipal Act, 1911 — Section 171, 3
High Courts12 May 1983
S. Hardam Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 340 : (1984) 1 ILR (P&H) 127
Punjab Regulation of Colonies Act, 1975 — Section 2, 3(1), 4(2), 8(1)
High Courts12 May 1983Allowed
Peter Gill Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 122 : (1983) 85 PLR 754
Penal Code, 1860 (IPC) — Section 302
High Courts12 May 1983Allowed
Peter Gill Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 122 : (1983) 85 PLR 754
East Punjab Children Act, 1949 — Section 27, 34, 34(1)Penal Code, 1860 (IPC) — Section 302
High Courts11 May 1983
Virender Kumar Jain Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) CurLJ 503
High Courts10 May 1983
Ravinder Singh Vs Surinderpal Singh SI SHO PS Dera Bassi
Punjab And Haryana At Chandigarh · (1983) 2 RCR(Criminal) 42
High Courts10 May 1983
Surinder Kumar Vs Shiva Rice General Mills and others
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 400 : (1983) PLJ 435 : (1984) RRR 538
High Courts10 May 1983
Telu Ram Raunqi Ram and Another Vs Income Tax Officer, 'A' Ward and Another
Punjab And Haryana At Chandigarh · (1984) 39 CTR 93 : (1984) 145 ITR 111
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 277
High Courts10 May 1983Dismissed
Sarla Devi Vs Om Parkash Madan, Inspector, Central Excise And Customs Collector, Delhi
Punjab And Haryana At Chandigarh · (1983) 05 P&H CK 0002
Hindu Marriage Act, 1955 — Section 25