High Courts30 May 1983
Tejinder Kaur Vs Municipal Committee Tarn Taran
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 417 : (1983) PLJ 336 : (1986) RRR 470
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,090 of 4,611
High Courts30 May 1983
Bhagwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 479 : (1983) PLJ 386 : (1984) RRR 482
High Courts30 May 1983
Gulshan Rai Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) AICLR 388
High Courts27 May 1983
Iqbal Singh and Another Vs S. Sohan Singh and Another
Punjab And Haryana At Chandigarh · AIR 1984 P&H 20
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10, Order 41 Rule 22Motor Vehicles Act, 1988 — Section 110
High Courts26 May 1983
Manohar Lal Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 576 : (1984) 1 LLJ 193
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 1, 10, 12, 33C
High Courts26 May 1983
Provident Fund Inspector, Ludhiana Vs Harjinder Singh Director, Incharge National Transport and General Co.(Pvt.) Ltd.
Punjab And Haryana At Chandigarh · (1983) 05 P&H CK 0063
High Courts26 May 1983
Shiv Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) 05 P&H CK 0056
High Courts26 May 1983
Nand Kishore Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) AICLR 335
High Courts26 May 1983Dismissed
Court On its Own Motion Vs Ganda Singh
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 161
Motor Vehicles Act, 1939 — Section 17, 17(1)Penal Code, 1860 (IPC) — Section 304A, 337
High Courts25 May 1983
Gram Panchayat Village Mau Vs Amin Chand
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 382 : (1983) PLJ 329 : (1984) RRR 441
High Courts25 May 1983
Chotta Lal alias Kukoo Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 05 P&H CK 0055
High Courts24 May 1983
Ram Kishan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) AICLR 792
High Courts24 May 1983
Golu Vs Jaswant Singh and another
Punjab And Haryana At Chandigarh · (1984) ACJ 155
Motor Vehicles Act, 1988 — Section 110A
High Courts24 May 1983Allowed
Baldhir Kaur Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 155
Constitution of India, 1950 — Article 14Punjab Town Improvement Act, 1922 — Section 72C
High Courts24 May 1983Allowed
Golu Vs Jaswant Singh and Another
Punjab And Haryana At Chandigarh · (1984) ACJ 155
Motor Vehicles Act, 1988 — Section 110A
High Courts24 May 1983
Charanjit Singh Vs Superintendent Central Jail Ludhiana and anr.
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 506
High Courts23 May 1983
Rajinder Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1984) CriLJ 425 : (1983) 1 RCR(Criminal) 524
Penal Code, 1860 (IPC) — Section 302
High Courts23 May 1983Allowed
Mansa Devi and others Vs M/s Sun Rise Ice Factory
Punjab And Haryana At Chandigarh · (1983) 05 P&H CK 0089
Civil Procedure Code, 1908 (CPC) — Section 35(B)
High Courts23 May 1983
Amarjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) AICLR 771