High Courts03 Jun 1983
Jagjiwan Singh Gill Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) AICLR 638
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,089 of 4,611
High Courts03 Jun 1983
Banga Watch Company Vs N.V. Philliphs, Eindhoven, Holland and Another
Punjab And Haryana At Chandigarh · AIR 1983 P&H 418
Trade and Merchandise Marks Act, 1958 — Section 8
High Courts03 Jun 1983
Dilbhajan Singh and Others Vs New Samundri Transport Co. P. Ltd. and Others
Punjab And Haryana At Chandigarh · (1985) 58 CompCas 247
Company Regulations, 1956 — Regulation 10, 9
High Courts03 Jun 1983
Kharaiti Lal and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) CriLJ 133
Essential Commodities Act, 1955 — Section 3, 7
High Courts03 Jun 1983Allowed
Smt. Savitri Devi Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) 06 P&H CK 0002
Land Acquisition Act, 1894 — Section 9
High Courts03 Jun 1983Dismissed
Joginder Singh Vs Basawa Singh and Another
Punjab And Haryana At Chandigarh · (1985) 58 CompCas 843 : (1984) 1 ILR (P&H) 204
Companies Act, 1956 — Section 155
High Courts02 Jun 1983Allowed
Faqir Chand and Others Vs Municipal Committee and Others
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 164
Punjab Municipal Act, 1911 — Section 81, 81(1)
High Courts02 Jun 1983
Khairu Ram and others Vs Shankar Devi and others
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 484 : (1983) PLJ 362 : (1985) RRR 345
High Courts01 Jun 1983
Ajmer Singh Vs Shamsher Singh and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 58 : (1984) 1 ILR (P&H) 181 : (1987) 1 RCR(Rent) 293 : (1984) 1 RCR(Rent) 244
High Courts01 Jun 1983Allowed
Shri Parminderjit Singh Vs Union of India and others
Punjab And Haryana At Chandigarh · (1983) ACJ 518
Penal Code, 1860 (IPC) — Section 304A
High Courts01 Jun 1983Allowed
Parminderjit Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1983) ACJ 518
Penal Code, 1860 (IPC) — Section 279, 304A, 338
High Courts31 May 1983
Joginder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 05 P&H CK 0078
High Courts31 May 1983
Dila Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 411 : (1983) PLJ 417 : (1984) RRR 523
High Courts31 May 1983
Gurdev Singh Vs Registrar, Cooperative Societies and others
Punjab And Haryana At Chandigarh · (1983) CurLJ 541 : (1983) ILR (P&H) 478 : (1983) PLJ 365 : (1984) RRR 464
High Courts31 May 1983
Jugal Kishore and Another Vs Dharmandra Kumar Kaushal
Punjab And Haryana At Chandigarh · AIR 1984 P&H 44 : (1983) 2 RCR(Rent) 54
High Courts31 May 1983Dismissed
Nirmal Singh and Others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 275
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(1), 167(2), 170, 173(2)Penal Code, 1860 (IPC) — Section 109, 120B, 302
High Courts31 May 1983
Bohar and others Vs The Gram Panchayat, Kari Kalan and another
Punjab And Haryana At Chandigarh · (1983) 05 P&H CK 0010
Punjab Gram Panchayat Act, 1952 — Section 23
High Courts30 May 1983
Commissioner of Income Tax Vs Amrit Sports Industries
Punjab And Haryana At Chandigarh · (1983) 37 CTR 290 : (1984) 1 ILR (P&H) 40 : (1983) 144 ITR 113
Income Tax Act, 1961 — Section 269D, 269D(1), 269D(2)
High Courts30 May 1983
Devinder Singh Vs Harminder Kaur
Punjab And Haryana At Chandigarh · AIR 1984 P&H 40 : (1983) 2 RCR(Criminal) 55
High Courts30 May 1983
Massa Singh and Others Vs Gopal Singh and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 437
Transfer of Property Act, 1882 — Section 59