High Courts25 Jul 1983
Angrez Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) AICLR 627
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,087 of 4,611
High Courts22 Jul 1983Dismissed
Karam Singh Vs Gurcharan Singh
Punjab And Haryana At Chandigarh · (1983) 07 P&H CK 0061
Penal Code, 1860 (IPC) — Section 34, 420
High Courts22 Jul 1983
Rajinder Singh Vs Durga Devi and others
Punjab And Haryana At Chandigarh · (1984) PLJ 5 : (1984) RRR 197
High Courts22 Jul 1983
Labh Singh and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 531 : (1983) PLJ 411 : (1984) RRR 516
High Courts22 Jul 1983
Ram Chander Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) AICLR 605
High Courts22 Jul 1983Allowed
Union of India (UOI) Vs The Presiding Officer and Another
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 190
Industrial Disputes Act, 1947 — Section 33(C)(2)
High Courts21 Jul 1983Allowed
Notified Area Committee Vs Mahavir Parshad
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 284
Constitution of India, 1950 — Article 311, 311(2)Government of India Act, 1935 — Section 240Punjab Civil Services (Punishment and Appeal) Rules, 1952 — Rule 7(2)
High Courts21 Jul 1983Allowed
Notified Area Committee, Mahendergarh Vs Mahavir Parshad
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 284
Constitution of India, 1950 — Article 311(2)
High Courts21 Jul 1983Allowed
Vir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) ACJ 208
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 301A
High Courts21 Jul 1983
Wassan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) CurLJ 669
High Courts21 Jul 1983
Brij Mohan alias Binda Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 07 P&H CK 0021
High Courts21 Jul 1983
Dharam Vir Vs Krishna Devi and Others
Punjab And Haryana At Chandigarh · (1984) ACJ 737
High Courts20 Jul 1983Allowed
M/s Sant Metal Works Kapurthala Vs The Hindustan Commercial Bank Ltd and Other
Punjab And Haryana At Chandigarh · (1983) 07 P&H CK 0052
Civil Procedure Code, 1908 (CPC) — Section 20(c)
High Courts20 Jul 1983
Om Parkash Mittal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) PLJ 35 : (1985) RRR 604
High Courts20 Jul 1983
Sumitra Devi Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1984) PLJ 12 : (1984) RRR 210
High Courts19 Jul 1983
Nand Lal Vs Chhottee
Punjab And Haryana At Chandigarh · (1983) PLJ 459 : (1984) RRR 563
High Courts18 Jul 1983Dismissed
Punjab State Vs Jagdish Chander and another
Punjab And Haryana At Chandigarh · (1983) 07 P&H CK 0059
Punjab Land Revenue Act, 1887 — Section 42
High Courts18 Jul 1983
Bhag Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 550 : (1983) PLJ 410 : (1985) RRR 492
High Courts18 Jul 1983
Harbhagwan Dass Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 07 P&H CK 0037