High Courts28 Jul 1983
Gulab Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) AICLR 648
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,086 of 4,611
High Courts28 Jul 1983Allowed
Ram Dutt and Others Vs Ashok Kumar and Others
Punjab And Haryana At Chandigarh · (1983) 07 P&H CK 0003
High Courts27 Jul 1983Allowed
Bhagat Ram and another Vs Ujagar Singh and others
Punjab And Haryana At Chandigarh · (1983) 07 P&H CK 0058
Motor Vehicles Act, 1988 — Section 110A
High Courts27 Jul 1983
Puran Chand Vs Major Singh Inspector, S.H.O.P.S.Divn No.1
Punjab And Haryana At Chandigarh · (1983) 07 P&H CK 0030
High Courts27 Jul 1983
Sukhdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 07 P&H CK 0027
High Courts27 Jul 1983
Jagwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) AICLR 604
High Courts27 Jul 1983
Tarlochan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) AICLR 770
High Courts27 Jul 1983
Jyoti Rani Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) AICLR 640
High Courts27 Jul 1983
Teja Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 07 P&H CK 0001
High Courts26 Jul 1983
Kulwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 07 P&H CK 0050
High Courts26 Jul 1983
Man Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) 07 P&H CK 0048
High Courts26 Jul 1983
Swaran Kumar and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) AICLR 8
High Courts26 Jul 1983
Zulfiqar Ali Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) AICLR 671
High Courts26 Jul 1983
Jagdish Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) AICLR 654
High Courts26 Jul 1983
Mohinder Pal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) AICLR 608
High Courts26 Jul 1983
Muni alias Ram Mehar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) 07 P&H CK 0014
High Courts25 Jul 1983Dismissed
Ajay Kumar Vs Kishori Lal and others
Punjab And Haryana At Chandigarh · (1983) 07 P&H CK 0060
Limitation Act, 1963 — Section 21
High Courts25 Jul 1983
Pat Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 535 : (1983) PLJ 463 : (1984) RRR 570
High Courts25 Jul 1983
Dharam Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 07 P&H CK 0045
High Courts25 Jul 1983
Om Parkash Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) AICLR 611