High Courts09 Aug 1983
Ravinder Mohan Bakhshi and Another Vs State of Puniab and Others
Punjab And Haryana At Chandigarh · (1984) CriLJ 714 : (1983) 2 RCR(Criminal) 410
Criminal Procedure Code, 1973 (CrPC) — Section 2, 437, 438, 71, 78
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,084 of 4,611
High Courts08 Aug 1983
Sirhind Traders (Registered) Head Office Sirhind Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0096
High Courts08 Aug 1983
Amrik Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0083
High Courts08 Aug 1983
Raje Ram and another Vs Chander Bhan
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0061
High Courts08 Aug 1983
Gurmej Singh alias Iqbal Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1984) ILR (P&H) 77 : (1983) PLJ 436 : (1984) RRR 540
High Courts08 Aug 1983
Tek Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) AICLR 108
High Courts08 Aug 1983
Devi Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) AICLR 610
High Courts08 Aug 1983
Paramjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0028
High Courts08 Aug 1983
Bachan Kaur Vs U.T.Chandigarh Administration and anr.
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0021
High Courts08 Aug 1983
Sirhind Traders (Regd.) H.O.Sirhind Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0012
High Courts08 Aug 1983Allowed
Smt. Chander Mohni Vs Jeewa Singh and another
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0008
High Courts08 Aug 1983Dismissed
Sadhu Ram Vs Niranjan Dass and another
Punjab And Haryana At Chandigarh · (1983) 2 RCR(Rent) 446
High Courts05 Aug 1983
Sohan Singh Vs Dhan Raj Sharma
Punjab And Haryana At Chandigarh · AIR 1984 P&H 321 : (1984) 1 ILR (P&H) 332 : (1983) 2 RCR(Rent) 419
East Punjab Urban Rent Restriction Act, 1949 — Section 1(3)Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(3A)
High Courts05 Aug 1983
Rahul Kumar Bajaj, Managing Director M/s Bajaj Auto Ltd.Poona Vs Gurdial Singh Grewal
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0097
High Courts05 Aug 1983
Chater Bhuj Goel Vs Gurpreet Singh
Punjab And Haryana At Chandigarh · AIR 1983 P&H 406
Contract Act, 1872 — Section 62Hindu Minority and Guardianship Act, 1956 — Section 8Specific Relief Act, 1963 — Section 20
High Courts05 Aug 1983
Avtar Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (1983) PLJ 498 : (1984) RRR 604
High Courts04 Aug 1983Dismissed
Nikka Singh and Others Vs Darshan Singh and Others
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0121
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11
High Courts04 Aug 1983
Ram Kishan Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0092
High Courts04 Aug 1983
Lal Chand Vs Sh.Ganesh Dass & Ors.
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0087
High Courts04 Aug 1983
Gajjan Singh and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0075