High Courts16 Aug 1983
Hukam Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0030
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,083 of 4,611
High Courts16 Aug 1983
Jeet Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) AICLR 93
High Courts16 Aug 1983
Zarina Bhatti Vs Anthony Butt
Punjab And Haryana At Chandigarh · AIR 1984 P&H 340
Divorce Act, 1869 — Section 19
High Courts16 Aug 1983Allowed
J.C.R. Jain and Others Vs Presiding Officer, Central Government Industrial Tribunal, Delhi and Others
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0015
High Courts12 Aug 1983
Shanti Sarup and others Vs State U.T.
Punjab And Haryana At Chandigarh · (1983) AICLR 602
High Courts12 Aug 1983Allowed
Pushpa Devi and Others Vs Pritam Chand and Others
Punjab And Haryana At Chandigarh · (1984) ACJ 543
High Courts11 Aug 1983Allowed
Parmeshri Das Vs Smt. Sita Devi and others
Punjab And Haryana At Chandigarh · (1983) 2 RCR(Rent) 444
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(ii)(a)
High Courts11 Aug 1983
Manjit Singh and others Vs The Tribunal Constitued Under the Town Improvement Act, Jallandhar and others
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0107
Land Acquisition Act, 1894 — Section 18
High Courts11 Aug 1983Dismissed
Devi Saran Vs Lok Raj and others
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0103
Succession Act, 1925 — Section 63
High Courts11 Aug 1983
Jagpal Singh Vs Pal Singh
Punjab And Haryana At Chandigarh · (1984) PLJ 38 : (1984) RRR 236
High Courts11 Aug 1983
Sohan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) AICLR 610
High Courts11 Aug 1983
Charan Singh & ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0005
High Courts10 Aug 1983Allowed
Jagan Nath and others Vs Jagdish Rai and others
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0108
High Courts10 Aug 1983
Jaggar Singh Vs Darbara Singh
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0062
High Courts09 Aug 1983Allowed
Hukam Singh and Another Vs The Deputy Commissioner and Others
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 443
Haryana Gram Panchayat Election Rules, 1971 — Rule 16, 30, 30(1), 30(2), 34
High Courts09 Aug 1983
Sikandar Lal Vs Amrit Lal
Punjab And Haryana At Chandigarh · AIR 1984 P&H 133 : (1984) 1 ILR (P&H) 391 : (1984) 1 RCR(Rent) 218
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)Transfer of Property Act, 1882 — Section 106
High Courts09 Aug 1983Dismissed
Smt. Phool Wati Vs Sumera and others
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0101
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 13
High Courts09 Aug 1983
Ranpat Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0070
High Courts09 Aug 1983
Amar Singh and Another Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1984) CriLJ 265
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151Penal Code, 1860 (IPC) — Section 332, 333, 34Probation of Offenders Act, 1958 — Section 3, 4, 6
High Courts09 Aug 1983
Santa Singh Vs Asstt.Collector, Ist Grade Kurukshetra & Anr
Punjab And Haryana At Chandigarh · (1984) PLJ 396 : (1984) RRR 17