High Courts18 Aug 1983
Randhir Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0084
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,082 of 4,611
High Courts18 Aug 1983
Jagrup Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0052
High Courts18 Aug 1983Dismissed
Smt. Indumati Vs Kirpal Singh Lamba
Punjab And Haryana At Chandigarh · (1983) 2 RCR(Rent) 449
High Courts18 Aug 1983Dismissed
Baldev Sahai and Other Vs Charanjit Lal
Punjab And Haryana At Chandigarh · (1983) 2 RCR(Rent) 403
High Courts18 Aug 1983
Budh Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0003
Land Acquisition Act, 1894 — Section 18
High Courts17 Aug 1983
Jai Singh alias Mehla Vs State
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0093
High Courts17 Aug 1983
Manjit Singh Vs Gurdish Kaur
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0089
High Courts17 Aug 1983
Girdhar Gopal Vs O.P.Satija and ors.
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0072
High Courts17 Aug 1983
Onkar Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) AICLR 133
High Courts17 Aug 1983
Harpal S/o Udey Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) AICLR 495
High Courts17 Aug 1983
Sarvshri Teja Singh Vs Gram Panchayat (Gram Sabha) Halqa Boran
Punjab And Haryana At Chandigarh · (1984) PLJ 17 : (1984) RRR 216
High Courts17 Aug 1983
Duni Chand, Member Panchayat and ors. Vs Savitri Devi
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0047
High Courts17 Aug 1983
Mukand Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0004
High Courts16 Aug 1983Dismissed
Ishar Singh Vs Municipal Committee, Rupnagar
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0120
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2
High Courts16 Aug 1983
Dev Raj S/o Ram Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) AICLR 98
High Courts16 Aug 1983
Surjit Kaur @ Nasib Kaur Vs Gurdev Singh
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0063
High Courts16 Aug 1983
Bhim Sain and ors. Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0051
High Courts16 Aug 1983
Raj Pal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) AICLR 191
High Courts16 Aug 1983
Chainchal Singh Vs R.S.Walia, Income Tax Officer, A-Ward, Hoshiarpur
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0048
High Courts16 Aug 1983
Bhagwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0046