High Courts30 Aug 1983
Jiwan Singh Vs Joginder Singh Sarpanch and ors.
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0095
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,080 of 4,611
High Courts30 Aug 1983
Ishar Kaur Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 253
Colonization of Government Lands Act, 1912 — Section 19, 20
High Courts30 Aug 1983Dismissed
The State of Punjab Etc. Vs Smt. Pawan Bhasin, etc.
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0010
High Courts29 Aug 1983
Smt. Piaro Bai Vs Karnail Singh and Others
Punjab And Haryana At Chandigarh · (1984) CriLJ 57
High Courts29 Aug 1983
Hira Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0099
High Courts26 Aug 1983
Bant Singh Vs Joint Director Panchayats etc.
Punjab And Haryana At Chandigarh · (1984) PLJ 581 : (1984) RRR 191
High Courts26 Aug 1983
Gram Sabha of Village Chhajalwadi Vs Bhajan Singh
Punjab And Haryana At Chandigarh · (1984) PLJ 7 : (1984) RRR 200
High Courts26 Aug 1983
Pawan Kumar Vs State (U.T.), Chandigarh
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0053
High Courts26 Aug 1983
Sher Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) AICLR 148
High Courts26 Aug 1983Dismissed
Kamla and Others Vs smt. Laxmi Bat and Another
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0014
Limitation Act, 1963 — Article 97
High Courts26 Aug 1983
Albel Singh Vs Gram Panchayat of Village Rampura
Punjab And Haryana At Chandigarh · (1984) PLJ 88 : (1984) RRR 295
High Courts25 Aug 1983
Raikot Bus Service Vs Jaswant Kaur Another
Punjab And Haryana At Chandigarh · (1986) 1 ACC 101
High Courts25 Aug 1983
Telu Ram Raunqi Ram Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1984) 39 CTR 310 : (1984) 146 ITR 401
Income Tax Act, 1961 — Section 256(1)
High Courts25 Aug 1983
Gursangat Singh and anr. Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0094
High Courts25 Aug 1983
Jarnail Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0085
High Courts25 Aug 1983
Kashmir Lal and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 1984 P&H 87 : (1984) 1 ILR (P&H) 78
Land Acquisition Act, 1894 — Section 3, 4, 4(1)
High Courts25 Aug 1983Dismissed
Messers Rakesh Textiles Vs Punjab Financial Corporation
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0076
State Financial Corporations Act, 1951 — Section 31
High Courts25 Aug 1983
Baldev Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) ILR (P&H) 263 : (1984) PLJ 84 : (1984) RRR 289
High Courts25 Aug 1983
Didar Singh and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0006
High Courts24 Aug 1983Dismissed
Inder Vs Kundan Lal and Others
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0100
Punjab Tenancy Act, 1887 — Section 77(3)(n)