High Courts09 Sept 1983
Daryao Singh Vs Chief Canal Officer, Haryana and others
Punjab And Haryana At Chandigarh · (1984) PLJ 3 : (1985) RRR 319
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,078 of 4,611
High Courts09 Sept 1983
Rattan Singh Vs Ranjit Singh, S.I.C.I.A.Staff and ors.
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0034
High Courts09 Sept 1983
Rajinder Singh Vs Gur Chand and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 346
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3Limitation Act, 1963 — Article 100, 67Punjab Security of Land Tenures (Amendment and Validation) Act, 1962 — Section 10, 2, 3, 4, 5
High Courts09 Sept 1983
Jaspal Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0004
Penal Code, 1860 (IPC) — Section 201, 302
High Courts08 Sept 1983Dismissed
Sewak Dass Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 456
Sikh Gurdwaras Act, 1925 — Section 28, 7(1), 7(2), 7(3), 7(4)
High Courts08 Sept 1983Dismissed
Avinder Sharma and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 460
Punjab Public Service Commission (State Services Class III) Regulations, 1967 — Regulation 17, 7
High Courts07 Sept 1983
Mool Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) AICLR 200
High Courts06 Sept 1983
Gopal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) PLJ 513 : (1984) RRR 620
High Courts06 Sept 1983
Sarwan Singh and others Vs Gram Panchayat Balad Kalan and Others
Punjab And Haryana At Chandigarh · (1984) PLJ 42 : (1984) RRR 242
High Courts06 Sept 1983
Surjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0060
High Courts06 Sept 1983
Dalip Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) PLJ 522 : (1985) RRR 372
High Courts06 Sept 1983
S.I.Sudershan Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0046
High Courts05 Sept 1983Dismissed
Oriental Fire and General Insurance Company Ltd. Vs Sushila Sondhi and Others
Punjab And Haryana At Chandigarh · (1985) ACJ 859
Motor Vehicles Act, 1939 — Section 96(2)(c)
High Courts05 Sept 1983Dismissed
The Oriental Fire and General Insurance Company Ltd. Vs Smt. Sushila Sondhi and others
Punjab And Haryana At Chandigarh · (1985) ACJ 859
Motor Vehicles Act, 1939 — Section 96(2)(b)
High Courts05 Sept 1983
Sardool Singh Vs Bisa Singh and ors.
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0061
High Courts05 Sept 1983
Shrimati Ram Piari and anr. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0045
High Courts05 Sept 1983
Ram Chander Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0036
High Courts05 Sept 1983
Durga Devi Vs Jagtar Singh and anr.
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0035
High Courts05 Sept 1983
Inder Singh Vs Collector, Sonepat
Punjab And Haryana At Chandigarh · (1984) PLJ 56 : (1984) RRR 262
High Courts05 Sept 1983Allowed
Union of India (UOI) Vs Pushpa Thakur and Another
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0021