High Courts22 Sept 1983Dismissed
Baldev Singh and Others Vs Kishan Singh and Others
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 385
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7, Order 34 Rule 8, Order 41 Rule 5, 148
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,076 of 4,611
High Courts21 Sept 1983
Madhu Sudan Lal and Others Vs Sadhu Ram and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 172 : (1984) 1 ILR (P&H) 381 : (1983) 2 RCR(Rent) 520
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)Limitation Act, 1963 — Article 131, 14, 5
High Courts21 Sept 1983
Jagjit Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0037
High Courts21 Sept 1983
Alla Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0029
High Courts21 Sept 1983
Sunder Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 159 : (1984) 1 ILR (P&H) 485
Haryana Gram Panchayat Election Rules, 1971 — Rule 10, 11, 12, 13, 18
High Courts21 Sept 1983Dismissed
Shri Kunj Lal Vs Dharam Singh and Others R.S.A. No. 1688 of 1975
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0018
High Courts20 Sept 1983Dismissed
Sunder Lal Jain Vs Sandeep Paper Mills P. Ltd. and Others
Punjab And Haryana At Chandigarh · (1986) 60 CompCas 77
Companies Act, 1956 — Section 286(1), 531AProvincial Insolvency Act, 1920 — Section 53
High Courts20 Sept 1983Dismissed
The Punjab State Vs K.L. Grover and Others
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0079
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts20 Sept 1983
Ram Kishan Dass Vs Financial Commissioner, Haryana
Punjab And Haryana At Chandigarh · (1984) PLJ 81 : (1986) RRR 482
High Courts20 Sept 1983
Bant Singh Vs Nahar Singh
Punjab And Haryana At Chandigarh · (1984) PLJ 47 : (1984) RRR 249
High Courts20 Sept 1983
Sohan Singh Social Worker Vs S.S.Sohal Addl.C.J.M.
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0011
High Courts19 Sept 1983Allowed
Iqbal Singh Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0085
High Courts19 Sept 1983
Vidya Devi and Another Vs Haryana State and Others
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 377
High Courts19 Sept 1983Dismissed
State of Haryana and Others Vs Smt. Uma sharma and Another
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0069
High Courts19 Sept 1983
Vijay Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) AICLR 74
High Courts19 Sept 1983
Kimti Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) AICLR 172 : (1984) 1 RCR(Criminal) 183
High Courts19 Sept 1983Allowed
Shri Bachan Chand Vs Punjab Wakf Board, Ambala
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 212
Administration of Evacuee Property Act, 1950 — Section 11
High Courts19 Sept 1983Allowed
Bachan Chand Vs Punjab Wakf Board
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 212
Administration of Evacuee Property Act, 1950 — Section 11, 11, 11(1), 11(1), 11(2)Mussalman Wakf Validating Act, 1913 — Section 2Religious Endowments Act, 1863 — Section 5
High Courts17 Sept 1983
Surinder Kumar and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0048
High Courts16 Sept 1983
Gram Panchayat Nasrali Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1984) ILR (P&H) 354 : (1984) PLJ 113 : (1986) RRR 486