High Courts05 Oct 1983Dismissed
Bhagat Ram Vs Teja Singh
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0089
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,075 of 4,611
High Courts05 Oct 1983
Sat Pal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0060
High Courts05 Oct 1983
Bagh Singh and Others Vs The Special Land Acquisition Collector and Another
Punjab And Haryana At Chandigarh · (1984) 2 ILR (P&H) 81
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Land Acquisition Act, 1894 — Section 18, 20, 21, 23, 26
High Courts05 Oct 1983Allowed
Punjab State Vs Swinder Singh
Punjab And Haryana At Chandigarh · (1984) 2 ILR (P&H) 75
High Courts05 Oct 1983
Bagh Singh and Others Vs The Special Land Acquisition Collector, Jalandhar and Another
Punjab And Haryana At Chandigarh · AIR 1984 P&H 177
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Land Acquisition Act, 1894 — Section 18
High Courts05 Oct 1983Allowed
Kaur Singh Vs Balbir Kaur alias Heero
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0003
Hindu Marriage Act, 1955 — Section 9
High Courts04 Oct 1983
Ind Kaur etc Vs Nihal Kaur
Punjab And Haryana At Chandigarh · (1984) PLJ 229 : (1986) RRR 492
High Courts04 Oct 1983
Ganga Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) AICLR 92
High Courts04 Oct 1983Dismissed
Ram Dass Mahajan Vs Brahm Bhushan
Punjab And Haryana At Chandigarh · (1984) 1 RCR(Rent) 9
East Punjab Urban Rent Restriction Act, 1949 — Section 15
High Courts04 Oct 1983
Gram Panchayat Barkatkpur Vs Sadhu
Punjab And Haryana At Chandigarh · (1984) ILR (P&H) 70 : (1984) PLJ 472 : (1984) RRR 76
High Courts03 Oct 1983
Mehru Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0057
High Courts23 Sept 1983
Parkash Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) AICLR 60
High Courts23 Sept 1983
Harbhajan Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) AICLR 68
High Courts23 Sept 1983
Shambhu Dayal Vs Tarawanti and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 21 : (1984) 1 ILR (P&H) 519
High Courts23 Sept 1983
Courts on its own motion Vs Surinder Pal etc.
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0031
High Courts23 Sept 1983
Anayato d/o Mohd.Ismail Vs Mohd.Iqbal
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0030
High Courts23 Sept 1983Dismissed
Tara Chand Vs Pt. Bhagwan Dass etc.
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0015
High Courts23 Sept 1983Dismissed
Joginder Singh Vs Dhan Kaur and Others
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0012
High Courts22 Sept 1983Dismissed
Assistant Collector of Customs Vs Jamila Begam
Punjab And Haryana At Chandigarh · (1986) 7 ECC 144 : (1985) 22 ELT 51
Customs Act, 1962 — Section 132, 135
High Courts22 Sept 1983Allowed
Joginder Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 512
East Punjab Urban Rent Restriction Act, 1949 — Section 15, 15(3)Punjab Police Rules, 1934 — Rule 16.28