High Courts16 Sept 1983
Dal Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0042
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,077 of 4,611
High Courts16 Sept 1983Dismissed
Dalip Singh alias Dipa Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) ACJ 340
Penal Code, 1860 (IPC) — Section 304A
High Courts16 Sept 1983Dismissed
Piara Singh and Others Vs Gian Kaur and Others
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0013
Motor Vehicles Act, 1988 — Regulation 7 10th Schedule
High Courts16 Sept 1983Dismissed
Gurdas Mal Vs Mst. Ambo and Others
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 373
Workmens Compensation Act, 1923 — Section 2(1)
High Courts16 Sept 1983Dismissed
Balwant Singh and Another Vs Kuldip Singh
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0003
Transfer of Property Act, 1882 — Section 106
High Courts15 Sept 1983
Darshan Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0074
Land Acquisition Act, 1894 — Section 4
High Courts15 Sept 1983
Kaka Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0041
High Courts15 Sept 1983
M/S Industrial Cables (India) Ltd. Rajpura Vs The Presiding Officer (Shri H.S. Ahluwalia) Labour Court Patiala and Another
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0005
Constitution of India, 1950 — Article 226, 227
High Courts14 Sept 1983
Income Tax Officer, 'B' Ward and Another Vs Darshan Singh
Punjab And Haryana At Chandigarh · (1984) 38 CTR 292 : (1984) 150 ITR 580 : (1984) 1 RCR(Criminal) 210 : (1984) 17 TAXMAN 38
Income Tax Act, 1961 — Section 227, 292APenal Code, 1860 (IPC) — Section 193
High Courts14 Sept 1983
Sathi Roop Lal Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 1984 P&H 286 : (1984) 1 ILR (P&H) 481
Pension and Medical Facilities Regulation Act, 1977 — Section 3
High Courts14 Sept 1983
Mohinder Singh Vs Gurnam Kaur and ors.
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0073
High Courts14 Sept 1983
Ramesh Chander Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0043
High Courts14 Sept 1983Dismissed
Dharam Dev and Others Vs Roshan Lal Pasricha and Others
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0016
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33
High Courts13 Sept 1983Dismissed
Amar Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 467
Punjab Food and Supplies Department (State Service, Class III) Rules, 1968 — Rule 10, 11, 4
High Courts12 Sept 1983Dismissed
Anil Kumar Vs Amra Ram and Others
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 368
Punjab Municipal Act, 1911 — Section 241
High Courts12 Sept 1983Allowed
Inderjit Vs Naresh Kumar and Others
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0075
Penal Code, 1860 (IPC) — Section 323
High Courts12 Sept 1983
Krishan Kumar Lamba Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0071
High Courts12 Sept 1983
Ram Saran Dass Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) AICLR 376
High Courts12 Sept 1983Allowed
Bimex International Maha Singh Gate Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1991) 34 ECC 128 : (1984) 16 ELT 212
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 108, 11, 111, 112, 3