High Courts05 Sept 1983
Ram Chander (Died) Through LRs. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) PLJ 76 : (1984) RRR 283
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,079 of 4,611
High Courts02 Sept 1983Dismissed
Phool Singh and Others Vs Ram Sarup and Others
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 351
Limitation Act, 1963 — Section 6, 6(1)Punjab Custom (Limitation) Act, 1920 — Article 1
High Courts02 Sept 1983
Commissioner of Income Tax Vs Amrit Sports Industries
Punjab And Haryana At Chandigarh · (1984) 145 ITR 231
Income Tax Act, 1961 — Section 269C
High Courts02 Sept 1983
Gurmeet Singh Vs C.R.Johi, Sub Divisional Magistrate, Patiala
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0072
High Courts02 Sept 1983Allowed
Smt. Bimla Devi and Others Vs Pepsu Road Transport Corporation, Patiala and Others
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0070
High Courts02 Sept 1983Allowed
Om Parkash Sekhri Vs Pritam Singh and Others
Punjab And Haryana At Chandigarh · (1984) ACJ 435
High Courts02 Sept 1983
Kehr Singh Basra Vs Jasbir Kaur
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0059
High Courts02 Sept 1983
Gram Panchayat of village Kandhargarh and others Vs Additional Director, Consolidation of Holdings Punjab
Punjab And Haryana At Chandigarh · (1984) ILR (P&H) 44 : (1983) PLJ 524 : (1984) RRR 627
High Courts02 Sept 1983Dismissed
Jai Bhagwan Vs Anita Rani
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 452 : (1984) 86 PLR 576
Hindu Marriage Act, 1955 — Section 13B, 13B(1), 14, 14(1)
High Courts02 Sept 1983Allowed
Bimla Devi and Others Vs Pepsu Road Transport Corporation and Others
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0024
High Courts02 Sept 1983
Dr. Brij Mohan Bhargava Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1984) 41 CTR 147 : (1984) 150 ITR 300
Income Tax Act, 1961 — Section 271(1), 273A
High Courts02 Sept 1983
Jeet Singh and anr. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0008
High Courts01 Sept 1983
Sardara Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1984) CriLJ 426 : (1984) 1 RCR(Criminal) 262
Penal Code, 1860 (IPC) — Section 109, 201, 302, 379, 403
High Courts01 Sept 1983
Kasturi Lal Thapar Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0065
High Courts01 Sept 1983
Maman Singh Vs Gram Panchayat Dehlawas
Punjab And Haryana At Chandigarh · (1983) PLJ 521 : (1984) RRR 626
High Courts01 Sept 1983
Ram Narain Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1984) ILR (P&H) 344 : (1984) PLJ 111 : (1986) RRR 485
High Courts01 Sept 1983
Pritam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0033
High Courts01 Sept 1983
Sushil Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0019
High Courts01 Sept 1983Allowed
Ramesh Mohan and Another Vs Raj Krishan and Others
Punjab And Haryana At Chandigarh · (1983) 09 P&H CK 0002
Contract Act, 1872 — Section 202
High Courts30 Aug 1983
Avtar Singh Vs Hazura Singh and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 211
Limitation Act, 1963 — Section 5Transfer of Property Act, 1882 — Section 41