High Courts24 Aug 1983Allowed
Mohinder Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0074
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i), 7
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,081 of 4,611
High Courts24 Aug 1983
Jaswinder Singh and anr. Vs Paramjit Kaur
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0071
High Courts24 Aug 1983
Teja Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1984) PLJ 39 : (1984) RRR 238
High Courts24 Aug 1983
Bhagwan Singh Vs Tara Singh (died ) Rep.by L.Rs
Punjab And Haryana At Chandigarh · (1984) PLJ 55 : (1984) RRR 260
High Courts24 Aug 1983
Kashmir Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) CriLJ 51 : (1984) 1 ILR (P&H) 340
Constitution of India, 1950 — Article 22, 50Criminal Procedure Code, 1973 (CrPC) — Section 108, 109, 110, 155, 164
High Courts24 Aug 1983
Rajinder Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0018
High Courts23 Aug 1983
Kulbhushan Kumar and Co. Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 1984 P&H 55
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Land Acquisition Act, 1894 — Section 4, 6
High Courts23 Aug 1983
Mangtu Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) PLJ 11 : (1985) RRR 303 : (1984) RRR 206
High Courts23 Aug 1983
Teja Singh Vs Ram Parkash Talwar and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 95
Transfer of Property Act, 1882 — Section 53
High Courts23 Aug 1983
Noor Mohd. Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (1984) PLJ 400 : (1984) RRR 22
High Courts22 Aug 1983Allowed
Shri Mehnga Ram Sarpanch, Gram Panchayat Todar Pur Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0114
Gram Panchayat Act, 1952 — Section 102(4)
High Courts22 Aug 1983Allowed
Rakesh Raj etc. Vs Kewal Kumar etc.
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0105
High Courts22 Aug 1983
Dharam Pal Vs Hem Chand Gupta Advocate
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0098
High Courts22 Aug 1983
Karamjit Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) CriLJ 1124
Penal Code, 1860 (IPC) — Section 105, 307, 34, 441, 96
High Courts22 Aug 1983
Hans Raj Bansal Vs Hardev Singh
Punjab And Haryana At Chandigarh · AIR 1984 P&H 229
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 2(1)Transfer of Property Act, 1882 — Section 111
High Courts22 Aug 1983
Swaranjit Jain Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0073
High Courts22 Aug 1983
Ram Karan Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) PLJ 385 : (1984) RRR 9
High Courts22 Aug 1983
Ghansham Joshi and ors. Vs Parminder Pal
Punjab And Haryana At Chandigarh · (1983) CurLJ 605
High Courts22 Aug 1983Dismissed
Amrik Singh etc. Vs Harbans Kaur alias Banso etc.
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0001
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts19 Aug 1983
Dharam Nath Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0011