High Courts11 Oct 1983
Sat Pal Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) PLJ 502 : (1984) RRR 608
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,074 of 4,611
High Courts11 Oct 1983
Nawal Singh Vs The Administrator, Municipal Committee, Charkhi Dadri and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 61 : (1984) 1 ILR (P&H) 249
Haryana Legislature Act, 1973 — Section 44APunjab Town Improvement Act, 1922 — Section 22, 23, 24, 25, 26
High Courts11 Oct 1983
Bajrang Khandsari Udyog, Nizampur Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) PLJ 49 : (1984) RRR 254
High Courts11 Oct 1983
Bhajan Singh Vs Raghbir Singh and Others
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0015
Punjab Pre-emption Act, 1913 — Section 30
High Courts10 Oct 1983
Janki devi and Another Vs Atma Singh and Others
Punjab And Haryana At Chandigarh · (1984) 1 ACC 321
High Courts10 Oct 1983
Union of India (UOI) Vs Vijay Pal Gandhi and Others
Punjab And Haryana At Chandigarh · (1984) 1 ACC 68
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts10 Oct 1983
Uttam Devi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1984) 1 ACC 26 : (1985) ACJ 654
High Courts10 Oct 1983
Rachhpal Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0050
High Courts10 Oct 1983
Zora Singh and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0025
High Courts07 Oct 1983
Gursharan Singh Sandhu Vs State Of Haryana and Others
Punjab And Haryana At Chandigarh · (1984) 1 ACC 183 : (1985) ACJ 641
Motor Vehicles Act, 1988 — Section 110A(3)
High Courts07 Oct 1983
Gopal Krishan Vs Neelam Sandhir
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0043
High Courts06 Oct 1983Dismissed
Jagat Singh and Another Vs Tarsem Singh and Others
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0092
High Courts06 Oct 1983
Jupiter General Insurance Co. Ltd. and Others Vs Balkishan and Another
Punjab And Haryana At Chandigarh · (1984) 1 ACC 82 : (1985) ACJ 77
High Courts06 Oct 1983Dismissed
Tara Singh Vs The Additional District Judge and Another
Punjab And Haryana At Chandigarh · (1984) 2 ILR (P&H) 5
Constitution of India, 1950 — Article 233, 236Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4(1), 5, 7, 9, 9(1)
High Courts06 Oct 1983
Mankeshwar Dass Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0063
High Courts06 Oct 1983
Gram Panchayat Nagar Sabha Dhur Vs Gurdev Kaur
Punjab And Haryana At Chandigarh · (1984) ILR (P&H) 334 : (1984) PLJ 120 : (1984) RRR 339
High Courts06 Oct 1983
Tara Singh Vs Additional District Judge, Ferozepur and Another
Punjab And Haryana At Chandigarh · AIR 1984 P&H 175 : (1984) 2 RCR(Rent) 148
Constitution of India, 1950 — Article 233, 236Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4(1), 5, 7, 9, 9(1)Punjab Courts Act, 1918 — Section 21
High Courts06 Oct 1983
Mahant Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) ILR (P&H) 10 : (1984) PLJ 52 : (1984) RRR 256
High Courts06 Oct 1983
Kirpal Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0027
High Courts06 Oct 1983Dismissed
Bachan Kaur and Others Vs Joginder Singh and Others
Punjab And Haryana At Chandigarh · (1984) ACJ 594