High Courts24 Oct 1983Allowed
Chanan Kaur Vs Kashmiri Lal and Others
Punjab And Haryana At Chandigarh · (1984) ACJ 516
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,072 of 4,611
High Courts24 Oct 1983
Tara Singh Vs The General Manager, Punjab Roadways and Others
Punjab And Haryana At Chandigarh · (1984) 1 ACC 189
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts24 Oct 1983
Satnam Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (1984) PLJ 208 : (1984) RRR 10
High Courts24 Oct 1983
Union of India (UOI) Vs Jagat Singh and Others
Punjab And Haryana At Chandigarh · (1984) 2 ILR (P&H) 89
Income Tax Act, 1961 — Section 222Income Tax Rules, 1962 — Rule 11 , 11(6)Limitation Act, 1908 — Article 14
High Courts20 Oct 1983
Sowaran Kaur and Others Vs Oriental Fire And General Insurance Co. Ltd. and Others
Punjab And Haryana At Chandigarh · (1983) 1 ACC 166 : (1984) ACJ 742
High Courts20 Oct 1983
Nandu Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0058
High Courts20 Oct 1983Dismissed
William Jacks and Company (India) Limited Vs Saraswati Industrial Syndicate Limited
Punjab And Haryana At Chandigarh · (1986) 59 CompCas 876 : (1984) 2 ILR (P&H) 471
Arbitration Act, 1940 — Section 34Companies Act, 1956 — Section 433
High Courts20 Oct 1983
Haryana Milk Foods and Others Vs Santokh Singh
Punjab And Haryana At Chandigarh · (1984) 1 ACC 374 : (1985) ACJ 269
High Courts19 Oct 1983
Ram Dass Vs Sudarshan Kumar Jain
Punjab And Haryana At Chandigarh · AIR 1984 P&H 254 : (1984) 1 RCR(Rent) 136
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Oct 1983
Zile Singh and another Vs Darkan
Punjab And Haryana At Chandigarh · (1984) ILR (P&H) 367 : (1984) PLJ 346 : (1984) RRR 177
High Courts18 Oct 1983Allowed
Ramesh Inder Singh and Another Vs Assistant Collector, Customs and Central Excise
Punjab And Haryana At Chandigarh · (1985) 4 ECC 89 : (1985) 22 ELT 712
Central Excises and Salt Act, 1944 — Section 9, 9(1), 9CCriminal Procedure Code, 1973 (CrPC) — Section 482
High Courts18 Oct 1983
Billu @ Nek Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) AICLR 207
High Courts18 Oct 1983Allowed
Ramesh Inder Singh and Another Vs Shri M.S. Gill, Assistant Collector of Customs and Central Excise
Punjab And Haryana At Chandigarh · (1984) 18 ELT 181
Central Excises and Salt Act, 1944 — Section 9, 9(1), 9CCriminal Procedure Code, 1973 (CrPC) — Section 482
High Courts18 Oct 1983
Pal Chander Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0026
High Courts18 Oct 1983Partly Allowed
Dainik Finance and Chit Fund Co. P. Ltd. (In Voluntary Liquidation) Vs Agricultural Industries and Others
Punjab And Haryana At Chandigarh · (1986) 60 CompCas 180
Companies Act, 1956 — Section 458ALimitation Act, 1963 — Article 1, 18
High Courts17 Oct 1983Dismissed
Onkar Vs Vashno Parkash
Punjab And Haryana At Chandigarh · (1983) 2 RCR(Rent) 519
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts17 Oct 1983
Jagdish Rai Sharma Vs Kesho Devi and Others
Punjab And Haryana At Chandigarh · (1983) 1 ACC 265 : (1984) ACJ 104
High Courts17 Oct 1983
Nohar Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0061
High Courts17 Oct 1983
Soran Singh alias Swaran Singh . Vs Mehta Sita Ram .
Punjab And Haryana At Chandigarh · (1984) ILR (P&H) 330 : (1984) PLJ 570 : (1985) RRR 105