High Courts07 Nov 1983Allowed
Mehar Chand and Others Vs Kavti Parshad and Others
Punjab And Haryana At Chandigarh · (1983) 11 P&H CK 0051
Land Acquisition Act, 1894 — Section 18
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,070 of 4,611
High Courts07 Nov 1983
Mohinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) CurLJ 62
High Courts07 Nov 1983
Gurbhagat Singh Vs Superintending Canal Officer
Punjab And Haryana At Chandigarh · (1984) PLJ 96 : (1985) RRR 322
High Courts03 Nov 1983Allowed
Hukam Chand Vs Santosh Kumari
Punjab And Haryana At Chandigarh · (1983) 11 P&H CK 0080
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 98
High Courts03 Nov 1983
State of Punjab Vs Ramesh Kumar
Punjab And Haryana At Chandigarh · (1984) CriLJ 381 : (1984) 2 RCR(Criminal) 210
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts03 Nov 1983Dismissed
Mool Chand Wahi Vs National Paints P. Ltd. and Another
Punjab And Haryana At Chandigarh · (1986) 60 CompCas 402
Companies (Court) Rules, 1959 — Rule 11, 11(a), 18, 21
High Courts03 Nov 1983Allowed
Shamsher Singh Vs Gandhi Singh and Others
Punjab And Haryana At Chandigarh · (1984) 2 ILR (P&H) 99 : (1984) 86 PLR 190
Civil Procedure Code, 1908 (CPC) — Section 60(1)(i)
High Courts03 Nov 1983
Parmodh Kumar Vs Satish Kumar
Punjab And Haryana At Chandigarh · (1983) 11 P&H CK 0044
High Courts03 Nov 1983Dismissed
Sohan Devi Vs Parkash Chander
Punjab And Haryana At Chandigarh · (1983) 2 RCR(Rent) 627
High Courts02 Nov 1983Allowed
Mit Singh and Others Vs Malkiat Singh and Others
Punjab And Haryana At Chandigarh · (1983) 11 P&H CK 0079
High Courts02 Nov 1983
Prem Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) CriLJ 1131
Criminal Procedure Code, 1973 (CrPC) — Section 100Penal Code, 1860 (IPC) — Section 187, 379
High Courts02 Nov 1983Dismissed
Pritam Singh Vs Surjit Singh and Others
Punjab And Haryana At Chandigarh · (1984) 2 ILR (P&H) 167
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 18, Order 20 Rule 18(1), Order 20 Rule 18(2), 54Limitation Act, 1908 — Article 181 , 182
High Courts02 Nov 1983Dismissed
S. Gurucharan Singh Mahant Vs Rattan Sports P. Ltd.
Punjab And Haryana At Chandigarh · (1986) 59 CompCas 279
Companies Act, 1956 — Section 155
High Courts02 Nov 1983Allowed
Sahib Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1983) 11 P&H CK 0055
Punjab Excise Act, 1914 — Section 61(1)(c)
High Courts02 Nov 1983
Sarupi Devi and others Vs Gurcharan Singh
Punjab And Haryana At Chandigarh · (1984) PLJ 557 : (1984) RRR 170
High Courts01 Nov 1983
S. Ravinder Singh Kaleka and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 235
Constitution of India, 1950 — Article 299Punjab Reorganisation Act, 1966 — Section 78
High Courts01 Nov 1983
Tehil Singh and Another Vs Jaswant Singh and Others
Punjab And Haryana At Chandigarh · (1984) 1 ACC 50 : AIR 1984 P&H 141
Fatal Accidents Act, 1855 — Section 1A
High Courts01 Nov 1983Dismissed
Rattan Vs Chatra and Others
Punjab And Haryana At Chandigarh · (1983) 11 P&H CK 0010
High Courts31 Oct 1983Dismissed
Bakhshish Singh Vs Amrik Singh and Others
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0095
Contempt of Courts Act, 1971 — Section 12
High Courts31 Oct 1983Dismissed
Avnash Chander and Another Vs Mulk Raj Anand and Another
Punjab And Haryana At Chandigarh · (1983) 2 RCR(Rent) 631
East Punjab Urban Rent Restriction Act, 1949 — Section 4