COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 4,068 of 4,611

High Courts25 Nov 1983

Harbir Kaur and Another Vs Charan Singh Tiwana and Others

Punjab And Haryana At Chandigarh · AIR 1984 P&H 195 : (1984) 2 ILR (P&H) 188

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 4, Order 20 Rule 12, Order 20 Rule 18, 11Limitation Act, 1908 — Article 3 , 89

High Courts25 Nov 1983

Gram Panchayat Bajra Vs Union of India

Punjab And Haryana At Chandigarh · (1984) PLJ 95 : (1984) RRR 309

High Courts25 Nov 1983

Sushil Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (1984) CriLJ 260 : (1984) 2 ILR (P&H) 55 : (1984) 1 RCR(Criminal) 607

Criminal Procedure Code, 1973 (CrPC) — Section 360, 361

High Courts25 Nov 1983

Walaiti Ram Mahabir Parshad Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (1984) 2 ILR (P&H) 420

Evidence Act, 1872 — Section 106Punjab Agricultural Produce Markets (Amendment and Validation) Act, 1976 — Section 6Punjab Agricultural Produce Markets (General) Rules, 1962 — Rule 29

High Courts25 Nov 1983

Kartar Singh and Others Vs Smt. Pritam Kaur and Another

Punjab And Haryana At Chandigarh · (1984) CriLJ 248 : (1984) 1 RCR(Criminal) 617

Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 397, 482

High Courts25 Nov 1983

S. Harsimran Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1984) CriLJ 253 : (1984) 2 ILR (P&H) 42 : (1984) 1 RCR(Criminal) 599

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 157, 167, 309, 344, 41Penal Code, 1860 (IPC) — Section 124A, 153A

High Courts23 Nov 1983

Chand Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1984) AICLR 339

High Courts23 Nov 1983

Joginder Singh and others Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (1984) PLJ 181 : (1985) RRR 618

High Courts21 Nov 1983

Zabar Singh Vs Prithi Chand and Others

Punjab And Haryana At Chandigarh · (1984) ACJ 125

High Courts21 Nov 1983

Zabar Singh Vs Pirthi Chand and others

Punjab And Haryana At Chandigarh · (1984) ACJ 125

High Courts18 Nov 1983

Krishna Devi and Another Vs Des Raj and Others

Punjab And Haryana At Chandigarh · (1984) 1 ACC 152

Motor Vehicles Act, 1988 — Section 77

High Courts18 Nov 1983

New India Assurance Co. Ltd. Vs Lakshmi Devi and Others

Punjab And Haryana At Chandigarh · (1984) 1 ACC 159

Motor Vehicles Act, 1988 — Section 95

High Courts18 Nov 1983

Balwinder Singh alias Ladu Vs State of Punjab

Punjab And Haryana At Chandigarh · (1983) 11 P&H CK 0042

High Courts17 Nov 1983

Mohinder Kaur Vs Rani and Others

Punjab And Haryana At Chandigarh · (1984) 1 ACC 406

Motor Vehicles Act, 1988 — Section 95

High Courts17 Nov 1983

Bhim Sen Vs Bhagwanti Devi and Others

Punjab And Haryana At Chandigarh · (1984) 1 ACC 191 : (1984) ACJ 597

High Courts16 Nov 1983Allowed

Amrik Singh Vs Pritam Singh and others

Punjab And Haryana At Chandigarh · (1983) 11 P&H CK 0059

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

High Courts16 Nov 1983

Amritsar Improvement Trust, Amritsar Vs Pritam Singh

Punjab And Haryana At Chandigarh · (1984) PLJ 211 : (1984) RRR 14

High Courts16 Nov 1983

Jai Pal Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (1984) PLJ 8 : (1984) RRR 203

High Courts16 Nov 1983Dismissed

Ram Prasad Vaidya Vs Bansi Lal and Others

Punjab And Haryana At Chandigarh · (1983) 11 P&H CK 0002

East Punjab Urban Rent Restriction Act, 1949 — Section 3

High Courts15 Nov 1983

Harbans Lal Vs Rattan Singh and Others

Punjab And Haryana At Chandigarh · (1984) 1 ACC 11 : (1984) ACJ 529

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10