High Courts28 Oct 1983Dismissed
The State of Punjab Vs Sh. Amar Nath and others
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0070
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,071 of 4,611
High Courts28 Oct 1983Allowed
Smt. Nishat R. Amber Vs The Sub Divisional Officer (Civil) Cum-Collector, Hoshiarpur and Another
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0065
Constitution of India, 1950 — Article 227
High Courts28 Oct 1983
Commissioner of Income Tax Vs Onkar Nath and Another
Punjab And Haryana At Chandigarh · (1984) 39 CTR 315 : (1985) 151 ITR 744 : (1984) 17 TAXMAN 59
Income Tax Act, 1961 — Section 292A
High Courts27 Oct 1983
Oriental Fire and General Insurance Co. Ltd. Vs Baldev Singh and Others
Punjab And Haryana At Chandigarh · (1983) 1 ACC 271
Motor Vehicles Act, 1988 — Section 96(2)
High Courts27 Oct 1983
Kasam Ali @ Kasu and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) AICLR 618
High Courts27 Oct 1983
State Bank of India Vs Neeru Plastics Works and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 209
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11, Order 34 Rule 11, Order 34 Rule 5, Order 34 Rule 6
High Courts27 Oct 1983
Kura & Anr. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0045
High Courts27 Oct 1983
Gopi Nath and Sons Vs The Assistant Custodian General, Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 157 : (1984) 2 ILR (P&H) 94
Administration of Evacuee Property Act, 1950 — Section 15(1), 16(1)
High Courts27 Oct 1983
National Insurance Co. Ltd. Vs Maya Devi and Others
Punjab And Haryana At Chandigarh · (1984) 1 ACC 384 : (1985) 58 CompCas 241 : (1985) 88 PLR 83
Motor Vehicles Act, 1939 — Section 95
High Courts27 Oct 1983Dismissed
M/S Vishwas Trading Corporation, Ludhiana Vs M/S M.K.C. Industries, Ludhiana
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0014
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts27 Oct 1983Dismissed
Dhani Ram and Another Vs Gram Sabha And Gram Panchayat of Village Jatmalpur and Others
Punjab And Haryana At Chandigarh · (1984) 2 ILR (P&H) 22
Punjab Security of Land Tenures Act, 1953 — Section 9(1)
High Courts27 Oct 1983
Karam Singh Vs Charan Singh and ors.
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0005
High Courts26 Oct 1983
State of Punjab Vs Hari Chand
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0046
High Courts26 Oct 1983Dismissed
State Vs Tilak Raj Kapur
Punjab And Haryana At Chandigarh · (1985) 4 ECC 91 : (1984) 18 ELT 183
Customs Act, 1962 — Section 111, 135(1)
High Courts26 Oct 1983Dismissed
Channa Singh Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1984) 2 ILR (P&H) 150
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 60
High Courts25 Oct 1983
Avtar Singh Vs Hazara Singh and Another
Punjab And Haryana At Chandigarh · (1984) 1 ACC 326 : (1984) 55 CompCas 515
Motor Vehicles Act, 1939 — Section 96
High Courts25 Oct 1983
Shankar Lal and anr. Vs Sunder Lal
Punjab And Haryana At Chandigarh · (1983) 10 P&H CK 0064
High Courts25 Oct 1983
Prem Devi Vs Harbhajan Singh and Others
Punjab And Haryana At Chandigarh · (1984) 1 ACC 136 : (1984) ACJ 707
High Courts25 Oct 1983
District Transport Co-operative Society Ltd. and Another Vs Janak Rani and Others
Punjab And Haryana At Chandigarh · (1984) ACJ 477 : AIR 1984 P&H 317
High Courts25 Oct 1983
Smt. Prem Lata Vs Income Tax Officer
Punjab And Haryana At Chandigarh · (1985) 151 ITR 723 : (1984) 1 RCR(Criminal) 566
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 277, 278BPenal Code, 1860 (IPC) — Section 193