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Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 4,073 of 4,611

High Courts17 Oct 1983Dismissed

Amritsar Improvement Trust Vs Sham Dass

Punjab And Haryana At Chandigarh · (1984) 2 ILR (P&H) 11

Provincial Small Cause Courts Act, 1887 — Section 25Punjab Provincial Small Causes Courts (Amendment) Act, 1975 — Section 2Punjab Town Improvement Act, 1922 — Section 59, 65(3)
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High Courts17 Oct 1983

Amritsar Improvement Trust, Amritsar Vs Sham Dass

Punjab And Haryana At Chandigarh · AIR 1984 P&H 174

Provincial Small Cause Courts (Punjab Amendment) Act, 1975 — Section 2Provincial Small Cause Courts Act, 1887 — Section 25Punjab Town Improvement Act, 1922 — Section 59, 65(3)
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