High Courts04 Aug 1983Dismissed
Gurcharan Singh Vs Roori alias Jito and Others
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0009
Transfer of Property Act, 1882 — Section 41
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,085 of 4,611
High Courts03 Aug 1983
Deep Chand Jain Vs Income Tax Officer, C-Ward and Others
Punjab And Haryana At Chandigarh · (1984) 41 CTR 149 : (1984) 145 ITR 676
Constitution of India, 1950 — Article 265Income Tax Act, 1961 — Section 143, 144, 210, 214, 237
High Courts03 Aug 1983
Sampat Lal and Another Vs Shri O.P. Vaid, Assistant Collector, Customs and Another
Punjab And Haryana At Chandigarh · (1985) 5 ECC 116 : (1983) 2 RCR(Criminal) 430
Gold (Control) Act, 1968 — Section 85
High Courts03 Aug 1983
Darshan Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0080
High Courts03 Aug 1983
Mehnga Singh Vs Union Territory of Chandigarh
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0079
High Courts03 Aug 1983Dismissed
Precto Pipe Company and Another Vs National Insurance Company Ltd. and Others
Punjab And Haryana At Chandigarh · (1984) ACJ 218
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, Order 8 Rule 2, Order 8 Rule 5Evidence Act, 1872 — Section 114, 114E, 114FMotor Vehicles Act, 1988 — Section 103A , 110A
High Courts02 Aug 1983Allowed
Bata India Limited Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 298 : (1983) 54 STC 226
Central Sales Tax Act, 1956 — Section 2, 3, 5Constitution of India, 1950 — Article 14, 19, 245, 246, 247
High Courts02 Aug 1983
Jang Bahadur Vs State, U.T.Chandigarh
Punjab And Haryana At Chandigarh · (1983) 2 RCR(Criminal) 577
High Courts01 Aug 1983
Prithvi Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0081
High Courts01 Aug 1983
Raj Kumar and others Vs Karam Devi
Punjab And Haryana At Chandigarh · (1983) PLJ 520 : (1986) RRR 475
High Courts01 Aug 1983
The Union of India Vs Punjab State Co-operative Supply and Marketing Federation Ltd.
Punjab And Haryana At Chandigarh · AIR 1984 P&H 41
Railways Act, 1989 — Section 78
High Courts01 Aug 1983
Prem Sagar and Others Vs Phul Chand and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 385 : (1984) 1 ILR (P&H) 54 : (1983) 2 RCR(Rent) 405
Civil Procedure Code, 1908 (CPC) — Section 35
High Courts01 Aug 1983
Dulla Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 08 P&H CK 0026
High Courts01 Aug 1983
Amrit Lal Goyal and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) AICLR 628
High Courts29 Jul 1983
Romesh Chander Vs Harbans Singh Sethi
Punjab And Haryana At Chandigarh · (1983) 07 P&H CK 0031
High Courts29 Jul 1983
Mohinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) AICLR 603
High Courts29 Jul 1983Allowed
Jangir Kaur Vs Dashmesh Bus Service (Regd) Raikot and another
Punjab And Haryana At Chandigarh · (1983) 07 P&H CK 0006
Motor Vehicles Act, 1988 — Section 110A
High Courts29 Jul 1983Allowed
Mukhtiar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 07 P&H CK 0002
Penal Code, 1860 (IPC) — Section 148, 149
High Courts28 Jul 1983
Gordhan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) AICLR 635
High Courts28 Jul 1983
Dyal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 07 P&H CK 0049