High Courts18 Jul 1983
Dharam Pal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) AICLR 622
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,088 of 4,611
High Courts18 Jul 1983
Chanderpal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) AICLR 687
High Courts15 Jul 1983
Sohan Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1983) 07 P&H CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 446
High Courts15 Jul 1983Dismissed
Balli Singh Vs Smt. Sushil Singhal and Others
Punjab And Haryana At Chandigarh · (1986) 59 CompCas 882
Motor Vehicles Act, 1939 — Section 16, 2(13)
High Courts15 Jul 1983
Sucha Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) AICLR 669
High Courts13 Jul 1983
Wazir Singh and Others Vs Babu Ram
Punjab And Haryana At Chandigarh · (1983) CriLJ 1922 : (1984) 1 ILR (P&H) 187 : (1983) 2 RCR(Criminal) 86 : (1983) 2 RCR(Criminal) 493
Criminal Procedure Code, 1973 (CrPC) — Section 169, 170, 173, 354, 482Penal Code, 1860 (IPC) — Section 323, 341, 506, 95
High Courts13 Jul 1983
Mehla and others Vs Assistant Collector and Others
Punjab And Haryana At Chandigarh · (1984) PLJ 37 : (1984) RRR 235
High Courts13 Jul 1983
Khushi Ram (deceased) rep. by his LRs. Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1984) PLJ 306 : (1984) RRR 124
High Courts13 Jul 1983
State of Punjab Vs Ajaib Singh
Punjab And Haryana At Chandigarh · (1983) AICLR 621
High Courts06 Jul 1983
Dewan Chand Vs Pushp Lata
Punjab And Haryana At Chandigarh · (1984) PLJ 230 : (1984) RRR 49
High Courts02 Jul 1983
Gurmel Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) AICLR 633
High Courts28 Jun 1983Dismissed
Post Graduate Institute of Medical Education and Research Vs Dr. J.S. Gupta and Others
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 357
Contract Act, 1872 — Section 74Punjab Civil Services Rules — Rule 1.3
High Courts28 Jun 1983
Ambala Bus Syndicate P. Ltd. Vs Bala Financiers P. Ltd. (In Liquidation)
Punjab And Haryana At Chandigarh · (1986) 59 CompCas 838
Companies Act, 1956 — Section 433, 434, 439
High Courts24 Jun 1983
Inderjit Vs State (Chandigarh Administration) Chandigarh
Punjab And Haryana At Chandigarh · (1983) AICLR 620
High Courts24 Jun 1983
Suresh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) AICLR 650
High Courts20 Jun 1983
State of Haryana Vs Jagdish
Punjab And Haryana At Chandigarh · (1983) AICLR 700
High Courts05 Jun 1983
Muni Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) 06 P&H CK 0015
High Courts03 Jun 1983Dismissed
Neena Kapur and Others Vs Lakha Singh and Others
Punjab And Haryana At Chandigarh · (1984) ACJ 54
High Courts03 Jun 1983
Balwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) AICLR 684