High Courts23 May 1983
Guran Dass Vs Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (1984) 36 CTR 145 : (1983) 36 CTR 145 : (1984) 148 ITR 770 : (1983) 15 TAXMAN 112
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,091 of 4,611
High Courts20 May 1983Dismissed
The Fazilka Dabwali Transport Co., Abohar Vs Gurbachan Singh and others
Punjab And Haryana At Chandigarh · (1983) 05 P&H CK 0105
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(1)
High Courts20 May 1983
Manjit Singh and Others Vs Darshan Singh and Others
Punjab And Haryana At Chandigarh · (1984) CriLJ 301 : (1983) 2 ILR (P&H) 453 : (1984) 1 RCR(Criminal) 491
Contempt of Courts Act, 1971 — Section 14, 15, 19, 20
High Courts20 May 1983
Municipality Bhatinda and another Vs S.D.O.(Civil) and others
Punjab And Haryana At Chandigarh · (1983) PLJ 352 : (1984) RRR 449
High Courts20 May 1983
Shiv Chand Rai Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) AICLR 342 : (1987) 2 CurLJ 565
High Courts20 May 1983Dismissed
Lakshmiratan Engineering Works Ltd. Vs The Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 149
Constitution of India, 1950 — Article 20Employees Provident Fund and Family Pension Act, 1952 — Section 14, 14(1), 14(1A)Penal Code, 1860 (IPC) — Section 405, 406, 409
High Courts20 May 1983
Kaka Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 05 P&H CK 0017
High Courts20 May 1983Dismissed
M/s Lakshmirattan Engineering Works Ltd. (Diesel Engine Division) New Industrial Town Faridabad Vs The Union of India and others
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 149
Employees Provident Fund and Family Pension Act, 1952 — Section 14
High Courts19 May 1983
Sant Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 24
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 18, 4, 6, 9, 9(3)
High Courts19 May 1983
Shamsher Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 05 P&H CK 0062
High Courts18 May 1983
Qandhara Singh and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 51
Civil Procedure Code, 1908 (CPC) — Section 80Transfer of Property Act, 1882 — Section 41
High Courts18 May 1983
Jagdish Rai Chawla Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 102
Amritsar Improvement Trust Land Disposal Rules, 1951 — Rule 6(1)Punjab Town Improvement Act, 1922 — Section 72
High Courts17 May 1983
Pritam Kaur Vs Sher Singh
Punjab And Haryana At Chandigarh · AIR 1983 P&H 363
Limitation Act, 1963 — Section 1, 14, 14(1)Redemption of Mortgages (Punjab) Act, 1913 — Section 4, 9
High Courts17 May 1983
Surinder Kumar alias Palu Singh Vs Jagdish Lal
Punjab And Haryana At Chandigarh · (1983) 05 P&H CK 0058
High Courts17 May 1983
Ashwani Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 05 P&H CK 0046
High Courts17 May 1983
Daya Chand Hardayal Vs Bir Chand
Punjab And Haryana At Chandigarh · AIR 1983 P&H 356 : (1983) 2 ILR (P&H) 378 : (1983) 2 RCR(Rent) 38 : (1987) 1 RCR(Rent) 306
Delhi Rent Control Act, 1958 — Section 38Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 10, 12 , 13, 15(2), 4
High Courts17 May 1983
Surjit Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 2 RCR(Criminal) 52
High Courts16 May 1983Dismissed
Piara Singh Vs Gurmukh Singh
Punjab And Haryana At Chandigarh · (1983) 05 P&H CK 0102
High Courts16 May 1983
Commissioner of Income Tax Vs Suraj Bhan and Co.
Punjab And Haryana At Chandigarh · (1983) 35 CTR 422 : (1984) 148 ITR 743 : (1983) 15 TAXMAN 105
Income Tax Act, 1961 — Section 256(1), 256(2), 46A(3)Income Tax Rules, 1962 — Rule 6DD
High Courts16 May 1983
COMMISSIONER OF INCOME TAX Vs JAIN RICE MILLS.
Punjab And Haryana At Chandigarh · (1984) 38 CTR 159 : (1983) 15 TAXMAN 100
Income Tax Act, 1961 — Section 256(2)