High Courts09 May 1983
Hem Raj and others Vs Mehtab Singh and others
Punjab And Haryana At Chandigarh · (1983) 05 P&H CK 0084
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,093 of 4,611
High Courts09 May 1983Dismissed
Radha Kishan Manmohan Kumar and Another Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1984) 56 STC 23
Haryana General Sales Tax Act, 1973 — Section 18
High Courts09 May 1983
Jit Kaur Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1983) 2 RCR(Criminal) 80
High Courts09 May 1983
In re Under Article 143 of the Constitution of India
Punjab And Haryana At Chandigarh · (1983) AICLR 713
High Courts09 May 1983
Rattan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 05 P&H CK 0038
High Courts09 May 1983
Sunder Lal Vs Surat Singh and others
Punjab And Haryana At Chandigarh · (1983) AICLR 389
High Courts09 May 1983Dismissed
Chamba Ram Mulakh Raj Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1983) 54 STC 215
Constitution of India, 1950 — Article 226, 227
High Courts09 May 1983Allowed
Azamu Vs The Collector Sonepat and others
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 118 : (1983) 85 PLR 681
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts09 May 1983
Jagroop Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) CriLJ 436 : (1983) 2 RCR(Criminal) 488
Criminal Procedure Code, 1973 (CrPC) — Section 360Probation of Offenders Act, 1958 — Section 4
High Courts09 May 1983Allowed
Azamu Vs The Collector and Others
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 118 : (1983) 85 PLR 681
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7, 7(1)
High Courts09 May 1983Dismissed
Balwant Singh Vs Baljit Kaur and another
Punjab And Haryana At Chandigarh · (1983) 05 P&H CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts06 May 1983Allowed
Umrao Singh Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1983) 05 P&H CK 0104
Constitution of India, 1950 — Article 226, 227
High Courts06 May 1983
Surender Kumar and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 422 : (1983) 2 RCR(Rent) 567
East Punjab Urban Rent Restriction Act, 1949 — Section 4Punjab Municipal Act, 1911 — Section 65, 67, 68
High Courts06 May 1983
Puran Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) AICLR 374 : (1983) CurLJ 405
High Courts06 May 1983
Rakha Singh Vs Amrit Lal and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 47
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 4
High Courts04 May 1983Allowed
M.K. Puri Vs Haryana State Electricity Board
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 108
Punjab Civil Services (Judicial Branch) Rules, 1951 — Rule 5, 7(1)Punjab Civil Services Rules — Rule 3.26, 5.32Punjab Educational Service (Provincialized Cadre) Class III, s, 1961 — Rule 3
High Courts04 May 1983
Dharam Dev Raj Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 491 : (1983) PLJ 307 : (1984) RRR 140
High Courts04 May 1983
Sahib Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) CurLJ 711
High Courts03 May 1983
Jiwna Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) 05 P&H CK 0080
High Courts03 May 1983
Kirpal Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) PLJ 383 : (1984) RRR 7