High Courts22 Feb 1983
Pal Chander Gupta Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 225
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,103 of 4,611
High Courts22 Feb 1983
Kishno and others Vs Gurdit Singh and another
Punjab And Haryana At Chandigarh · (1983) CurLJ 331 : (1988) PLJ 222 : (1988) 2 RRR 313
High Courts22 Feb 1983
Vinod Sood Vs Panjab University and others
Punjab And Haryana At Chandigarh · (1983) PLJ 302 : (1984) RRR 134
High Courts22 Feb 1983Dismissed
Goverdhan Lal Vs Smt. Santosh Kumari and others
Punjab And Haryana At Chandigarh · (1983) 02 P&H CK 0009
High Courts22 Feb 1983Dismissed
Karnail Singh Vs Pala Singh and another
Punjab And Haryana At Chandigarh · (1983) 02 P&H CK 0007
High Courts21 Feb 1983
Pargat Singh and anr. Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 336
High Courts18 Feb 1983
State and Sh.K.K.Chopra, Asstt.Collector Customs, Amritsar Vs Yashvir Gupta, Proprietor, M/s.Vir Watch Co.outside Nehru Gate, Batala
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 344
High Courts17 Feb 1983Dismissed
Sabup Chand and Others Vs Satish Kumar and Others
Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 501
High Courts17 Feb 1983
Paragaon Utility Financiers Pvt. Ltd. Vs Punjab Iron and Steel Co. Pvt. Ltd.
Punjab And Haryana At Chandigarh · (1985) 57 CompCas 738
Civil Procedure Code, 1908 (CPC) — Section 151Companies Act, 1956 — Section 155
High Courts17 Feb 1983
Raj Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 641
High Courts17 Feb 1983
Kunti wife of Rajiv Aggarwal and anr. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 387
High Courts17 Feb 1983
Iqbal Singh Vs Sadhu Singh etc.
Punjab And Haryana At Chandigarh · (1983) 2 RCR(Rent) 255
High Courts17 Feb 1983
Commissioner of Income Tax (Central) Vs Shiv Parshad
Punjab And Haryana At Chandigarh · (1983) 35 CTR 165 : (1984) 146 ITR 397
Income Tax Act, 1961 — Section 256(1), 256(2), 64(1)
High Courts16 Feb 1983
Subash Chander Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 283
High Courts16 Feb 1983
Gurdial Chand and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 318
High Courts16 Feb 1983Dismissed
Haryana State Electricity Board Vs Controlling Authority and Deputy Labour Commissioner and Others
Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 497
Payment of Gratuity Act, 1972 — Section 1(3)Punjab Shops and Commercial Establishments Act, 1958 — Section 3
High Courts15 Feb 1983
Jassa Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 406
High Courts14 Feb 1983
Smt. Santosh Kumari Aggarwal Vs Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (1984) 146 ITR 318
Income Tax Act, 1961 — Section 132(5)Income Tax Rules, 1962 — Rule 112A
High Courts14 Feb 1983
Jarnail Singh Vs State of Punjab & anr
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 540
High Courts14 Feb 1983
Piara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 441 : (1983) PLJ 277 : (1986) RRR 468