High Courts15 Jul 1985
Chanan Ram Vs Haryana State Through Collector Hissar
Punjab And Haryana At Chandigarh · (1985) PLJ 430 : (1985) RRR 129
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,997 of 4,611
High Courts15 Jul 1985
Om Parkash Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1986) 159 ITR 973
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts12 Jul 1985Allowed
Bishan Dass Vs Khem Chand
Punjab And Haryana At Chandigarh · (1985) 2 RCR(Rent) 93
High Courts12 Jul 1985
Lohgarh Co-op Agricultural Service Society Ltd. Vs Surjit Singh
Punjab And Haryana At Chandigarh · (1986) 2 LLJ 87
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts12 Jul 1985
Punjab State Vs Bachan Singh and others
Punjab And Haryana At Chandigarh · (1986) PLJ 90 : (1985) RRR 204
High Courts12 Jul 1985
Romesh Kumar Vs Atma Devi and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 286 : (1987) 1 ILR (P&H) 454 : (1986) 1 RCR(Rent) 240
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(3)
High Courts12 Jul 1985Dismissed
D.C.M. Ltd. Formerly Known As Delhi Cloth and General Mills Co. Ltd Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0010
Administration of Evacuee Property Act, 1950 — Section 46
High Courts11 Jul 1985
Darshan Kumar Oswal Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1986) 159 ITR 513
Income Tax Act, 1961 — Section 52(2)
High Courts11 Jul 1985Dismissed
Mit Singh Vs Rur Singh and others
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0054
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts11 Jul 1985
Harbans and another Vs Gurbaksh Singh
Punjab And Haryana At Chandigarh · (1986) 1 CurLJ 407 : (1986) 1 LLR 559 : (1986) PLJ 11 : (1985) RRR 255
High Courts11 Jul 1985
Maharaj Krishan Dewan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 2 AICLR 643
High Courts11 Jul 1985Allowed
Smt. Santosh Mehra Vs Dr. M.L. Aggarwal
Punjab And Haryana At Chandigarh · (1985) 2 RCR(Rent) 96
High Courts10 Jul 1985
Suraj Parkash and Others Vs Ram Nath and Others
Punjab And Haryana At Chandigarh · (1986) 1 ACC 175
High Courts10 Jul 1985
Man Kauri and Others Vs Sat Paul and Others
Punjab And Haryana At Chandigarh · (1986) 1 ACC 181
High Courts10 Jul 1985
Mukhtiar Singh, Advocate Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0050
High Courts10 Jul 1985
Subhash Chander Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 1 CurLJ 356 : (1986) 1 RCR(Criminal) 1
High Courts10 Jul 1985
L. Rajeshwar Pershad Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1986) 52 CTR 305 : (1986) 2 ILR (P&H) 97 : (1986) 159 ITR 920
Income Tax Act, 1961 — Section 2(14), 4
High Courts10 Jul 1985
Om Prakash Vs Roshani
Punjab And Haryana At Chandigarh · AIR 1985 P&H 364
Evidence Act, 1872 — Section 112Hindu Marriage Act, 1955 — Section 13
High Courts10 Jul 1985
Dharam Pal Chandna Vs Ram Singh and Others
Punjab And Haryana At Chandigarh · (1985) 2 ACC 366 : (1985) 82 PLR 616
High Courts09 Jul 1985
Commissioner of Income Tax Vs Chaman Lal
Punjab And Haryana At Chandigarh · (1986) 53 CTR 323 : (1985) 156 ITR 245 : (1986) 26 TAXMAN 634
Income Tax Act, 1961 — Section 10(3), 194B, 2(24), 276B, 5(1)