High Courts23 Jul 1985Allowed
Sh. Madho Singh Vs The State of Punjab and another
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0077
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,996 of 4,611
High Courts23 Jul 1985
Mauji Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 3 AICLR 26
High Courts23 Jul 1985
Jawali Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1985) 2 AICLR 654 : (1986) 1 ILR (P&H) 459
High Courts23 Jul 1985
Gursewak Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0052
High Courts23 Jul 1985
Surjit Singh Grewal Vs Vasudeo
Punjab And Haryana At Chandigarh · AIR 1986 P&H 92 : (1986) RCR(Rent) 335 Supp
High Courts18 Jul 1985Dismissed
The State of Punjab and another Vs Gama
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0075
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 2
High Courts18 Jul 1985Dismissed
Mehar Chand Saharan Vs Ravinder Kumar
Punjab And Haryana At Chandigarh · (1986) RCR(Rent) 570
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a)(i)
High Courts18 Jul 1985
The Union Of India (UOI) and Another Vs Ravinder Singh and Another
Punjab And Haryana At Chandigarh · (1986) 1 ACC 218 : (1987) ACJ 549 : (1985) 88 PLR 551
High Courts18 Jul 1985Dismissed
M/s Roop Rai Timber Works Vs Kamaljit Kaur
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0005
High Courts17 Jul 1985
Manjit Kaur Vs Narinder Singh
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0057
High Courts16 Jul 1985Dismissed
Dhani Ram and another Vs Shri Jasbir Singh and others
Punjab And Haryana At Chandigarh · (1986) 1 ACC 14
High Courts16 Jul 1985
Smt. Reshima Rani Vs Ravinder Pahwa and Others
Punjab And Haryana At Chandigarh · (1985) CriLJ 1980 : (1985) 82 PLR 765 : (1985) 2 RCR(Criminal) 129
Dowry Prohibition Act, 1961 — Section 3, 4, 6, 7Penal Code, 1860 (IPC) — Section 323, 34, 392, 506
High Courts16 Jul 1985
Chawali Vs Bihari Lal
Punjab And Haryana At Chandigarh · AIR 1986 P&H 236 : (1986) RCR(Rent) 42 Supp : (1986) RCR(Rent) 283 Supp
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)(I)
High Courts16 Jul 1985
Jai Singh & others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 3 AICLR 331
High Courts16 Jul 1985
Sat Bir Singh Vs Dhani Ram
Punjab And Haryana At Chandigarh · (1985) PLJ 426 : (1985) RRR 120
High Courts16 Jul 1985
Balwan Singh Vs Dharam Singh
Punjab And Haryana At Chandigarh · (1986) 1 LLR 328 : (1985) PLJ 432 : (1985) RRR 133
High Courts16 Jul 1985
Subhag Rani Vs Dharam Pal
Punjab And Haryana At Chandigarh · (1985) 3 AICLR 230
High Courts16 Jul 1985
Dhani Ram and Another Vs Jaspal Singh and Others
Punjab And Haryana At Chandigarh · (1986) 1 ACC 14
High Courts16 Jul 1985Allowed
Smt. Barji Devi Vs Shri Mohan Lal Sukhija and another
Punjab And Haryana At Chandigarh · (1986) RCR(Rent) 318 Supp
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts16 Jul 1985Allowed
Hari Nath Mittal Vs Satish Kumar and others
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0004