High Courts07 Aug 1985Dismissed
Princess Nalini Rajya Lakshmi Devi Vs Mahesh Chander Walia and others
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0008
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,994 of 4,611
High Courts06 Aug 1985
Ram Kumar and Co. and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1986) 62 STC 184
Haryana General Sales Tax Act, 1973 — Section 53
High Courts06 Aug 1985Dismissed
Smt. Vimla Sood and another Vs Tarlok Chand and another
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0079
Specific Relief Act, 1877 — Section 6
High Courts06 Aug 1985
V.K. Madan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) PLJ 518 : (1986) RRR 616
High Courts06 Aug 1985
Raj Kumar Vs Financial Commissioner
Punjab And Haryana At Chandigarh · (1986) 1 LLR 502 : (1985) PLJ 513 : (1986) RRR 612
High Courts06 Aug 1985
Ramesh Kumar Vs Bimla Devi
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0040
High Courts06 Aug 1985Dismissed
Mehar Singh Vs Kehar Singh and others
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0024
Land Acquisition Act, 1894 — Section 18
High Courts05 Aug 1985
Bachan Singh Vs State of U.T.Chandigarh
Punjab And Haryana At Chandigarh · (1985) 3 AICLR 19
High Courts05 Aug 1985
Manga Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 2 CurLJ 617
High Courts02 Aug 1985
Amarjit Singh Dhiman Vs Smt. Sukhwinder kaur
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 19, 19(i), 25, 3(b), 9
High Courts02 Aug 1985
Janak Raj Jaggi alias Sunil Vs Veena Rani
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0062
High Courts02 Aug 1985
Manjit Singh Vs Union Territory Chandigarh
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0038
High Courts02 Aug 1985
Shyam Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0036
High Courts02 Aug 1985Allowed
Pirthi alias Pirthvi Singh Vs Dharambir Singh and Others
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0027
High Courts01 Aug 1985Dismissed
Shankar Vs Ramji Lal and others
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0123
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts01 Aug 1985
Chandar Bhan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0072
High Courts01 Aug 1985
Nasib Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0070
High Courts31 Jul 1985
Ganeshi Vs Rajwan
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 508 : (1985) PLJ 435 : (1985) RRR 145
High Courts31 Jul 1985
Mohan Lal alias Bhura Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0032