High Courts16 Aug 1985
Bhup Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 3 AICLR 197 : (1985) 2 RCR(Criminal) 349
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,992 of 4,611
High Courts16 Aug 1985Dismissed
Smt. Sushila Devi Vs Pankaj Kumar
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0010
High Courts14 Aug 1985
Laxman Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0074
High Courts14 Aug 1985Allowed
Swaran Kanta and Others Vs Manohar Lal and Others
Punjab And Haryana At Chandigarh · (1987) ACJ 531
High Courts14 Aug 1985Allowed
Satyanarain Vs Dharambir Alias Hari Singh and another
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0013
Motor Vehicles Act, 1988 — Section 110A
High Courts13 Aug 1985Dismissed
Firm M.K. Textile Mills Vs Gian Singh and others
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 598
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10
High Courts13 Aug 1985Dismissed
Nazir Khan Vs Shri Chand Proprietor Rozy Stores, Ludhiana
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 679
East Punjab Urban Rent Restriction Act, 1949 — Section 10
High Courts13 Aug 1985
Punjab National Bank Vs Parmesh Knitting Works and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 214 : (1987) 62 CompCas 192
Evidence Act, 1872 — Section 85
High Courts13 Aug 1985
Krishan Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0030
High Courts13 Aug 1985Dismissed
Union of India (UOI) Vs Raj Paul Gupta and Another
Punjab And Haryana At Chandigarh · (1986) 9 ECC 334 : (1985) 88 PLR 632
Foreign Exchange Regulation Act, 1973 — Section 54, 8
High Courts13 Aug 1985Allowed
Bant Singh Vs Ujagar Singh
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0014
Limitation Act, 1963 — Section 5
High Courts12 Aug 1985Allowed
Rukmani Devi Vs Rameshwar Datt and Another
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0116
High Courts12 Aug 1985Dismissed
Mohinder Singh Vs Harbans Kaur and others
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0104
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72
High Courts12 Aug 1985
Smt. Rukmani Devi Vs Rameshwar Datt and Another
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0101
High Courts12 Aug 1985
Court on its own Motion Vs Shamsher Singh Bedi and Others
Punjab And Haryana At Chandigarh · (1986) CriLJ 293 : (1986) 1 RCR(Criminal) 27
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 21Contempt of Courts Act, 1971 — Section 2
High Courts12 Aug 1985
Parmod Kumar Vs Bhagwat Sarup and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 219 : (1986) 1 RCR(Rent) 628
High Courts12 Aug 1985
Bikkar Singh Vs Punjab State and others
Punjab And Haryana At Chandigarh · (1986) 1 LLR 159 : (1985) PLJ 573 : (1985) RRR 346
High Courts12 Aug 1985
Shashi Mehta Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 2 CurLJ 472
High Courts12 Aug 1985
Court On its Own Motion Vs Ajtt Singh and Others
Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 5 : (1985) 2 RCR(Criminal) 530
Civil Procedure Code, 1908 (CPC) — Section 24Contempt of Courts Act, 1971 — Section 2Penal Code, 1860 (IPC) — Section 380, 411, 458
High Courts12 Aug 1985Allowed
Vinod Kumar Vs Bhagwat Sarup and others
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0025