High Courts27 Aug 1985
Mohan Roller Flour Mills Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1987) 66 STC 393
Punjab General Sales Tax Act, 1948 — Section 10
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,990 of 4,611
High Courts27 Aug 1985
Manphool Vs Sampat and others
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0096
High Courts27 Aug 1985
Sarimati Shanti Devi and Another Vs Jagdish Parshad and Another
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0092
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)Registration Act, 1908 — Section 17, 17(1)(b), 49Stamp Act, 1899 — Section 35
High Courts27 Aug 1985
Court On its Own Motion Vs Charan Singh and Another
Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 169
Central Excises and Salt Act, 1944 — Section 2(2)Criminal Procedure Code, 1973 (CrPC) — Section 173, 190(6)Police Act, 1861 — Section 20
High Courts27 Aug 1985
Arjan s/o Khazan Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0064
High Courts27 Aug 1985Dismissed
Walaiti Ram Vs Sohan Lal
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 593
High Courts27 Aug 1985
Raghvir Singh Vs Additional District Judge, Sonepat
Punjab And Haryana At Chandigarh · (1985) PLJ 572 : (1985) RRR 328
High Courts27 Aug 1985
Joginder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0047
High Courts27 Aug 1985
Hira Lal Anand Vs Harbans Lal Ghai
Punjab And Haryana At Chandigarh · (1985) 2 RCR(Criminal) 284 : (1986) 1 RCR(Rent) 646
Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts27 Aug 1985
Prem Kumar, etc. Vs Shiv Ram
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 503
Evidence Act, 1872 — Section 116, 16
High Courts26 Aug 1985Dismissed
Piara Lal and others Vs Tirath Singh
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 257
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(iii)
High Courts26 Aug 1985
COMMISSIONER OF INCOME TAX Vs AMRITSAR TRANSPORT CO. (P.) LTD.
Punjab And Haryana At Chandigarh · (1986) 51 CTR 384
High Courts26 Aug 1985
Himmatram Laxminarain Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1986) 53 CTR 390 : (1986) 161 ITR 7 : (1986) 24 TAXMAN 768
Income Tax Act, 1961 — Section 69
High Courts26 Aug 1985Allowed
Ravi Chand Mangla and others Vs Lakshmi Narain
Punjab And Haryana At Chandigarh · (1985) 2 RCR(Rent) 463
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(b), Order 41 Rule 27(c)
High Courts26 Aug 1985
Ram Kishan and Others Vs Mast Ram and Another
Punjab And Haryana At Chandigarh · AIR 1986 P&H 61 : (1986) 2 ILR (P&H) 103 : (1986) 89 PLR 35
Punjab Security of Land Tenures Act, 1953 — Section 14, 9(1)
High Courts26 Aug 1985
Moti Lal Banerjee Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0071
High Courts26 Aug 1985
Amritsar Transport Co. P. Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1986) 51 CTR 395 : (1986) 161 ITR 18
Income Tax Act, 1961 — Section 37(2A), 40
High Courts26 Aug 1985Allowed
Arjan Dass and another Vs Master Shiv Dutt
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 675
High Courts25 Aug 1985Dismissed
Karam Chand and another Vs Kewal Krishan and others
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0110
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts24 Aug 1985Allowed
Shrimati Durga Devi Vs Pepsu Road Transport G.M. Patiala and Others
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0120