High Courts24 Aug 1985
Karam Chand and Another Vs Kewal Krishan and Others
Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 45
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5Punjab Security of Land Tenures Act, 1953 — Section 10A, 17, 59, 8
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,991 of 4,611
High Courts24 Aug 1985
Onkar Nath and Another Vs Basheer and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 152 : (1985) 88 PLR 432
Specific Relief Act, 1963 — Section 28
High Courts24 Aug 1985
Unnati and Others Vs Pepsu Road Transport Corporation, Patiala and Another
Punjab And Haryana At Chandigarh · (1987) ACJ 271 : AIR 1986 P&H 275
High Courts24 Aug 1985
Gram Panchayat Pali Vs Munshi Singh and Others
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0017
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13, 13B
High Courts24 Aug 1985Dismissed
The Punjab State Vs Mehar Singh and another
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0001
Arbitration Act, 1940 — Section 34
High Courts23 Aug 1985Dismissed
M.M. Sehgal Vs Sehgal Papers Ltd. (In Liquidation)
Punjab And Haryana At Chandigarh · (1986) 60 CompCas 510 : (1986) 2 ILR (P&H) 36
Companies (Court) Rules, 1959 — Rule 79, 79(4)Companies Act, 1956 — Section 391, 391(2), 392
High Courts22 Aug 1985
The New India Assurance Co. Ltd. Vs Jagdeep Riar and Others
Punjab And Haryana At Chandigarh · (1986) 1 ACC 291
High Courts22 Aug 1985
Rakesh Kumar Jain Vs Hira Lal and anr.
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0041
High Courts22 Aug 1985Dismissed
Col. K.S. Dhaliwal and Another Vs Jagdeep Riar and Others
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0026
High Courts22 Aug 1985
Colonel K.S. Dhaliwal and Another Vs Jagdeep Riar and Others
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0018
High Courts20 Aug 1985Dismissed
Gurcharan Singh Vs Firm Qimat Rai Janak Raj
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0119
Limitation Act, 1963 — Section 21
High Courts20 Aug 1985Allowed
M/s Eicher Goodearth Limited, N.I.T. Faridabad Vs Industrial Tribunal, Haryana, Faridabad and another
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0086
Industrial Disputes Act, 1947 — Section 25, 25B
High Courts20 Aug 1985
Haryana Roller Flour Mills Pvt. Ltd. Vs Union of India and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 182
Constitution of India, 1950 — Article 19(1)Essential Commodities Act, 1955 — Section 3
High Courts20 Aug 1985
Cement Controller of India Vs Dalmia Dadri Cement (P.) Ltd. and Others (now under Control of Cement Corporation of India)
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0069
Companies (Court) Rules, 1959 — Rule 292Companies Act, 1956 — Section 433
High Courts20 Aug 1985Dismissed
M/s. Verdhman Spinning and General Mills Ltd., Chandigarh Road, Lulhiana Vs The Punjab State Electricity Board, Patiala
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0004
Arbitration Act, 1940 — Section 30
High Courts19 Aug 1985
Lajpat Rai Vs Sub Divisional Officer-cum-Prescribed Authority Ilaqa Magistrate, Thanesar
Punjab And Haryana At Chandigarh · (1986) 1 LLR 427 : (1985) PLJ 531 : (1986) RRR 623
High Courts19 Aug 1985
Hari Chand Vs Ishar Singh
Punjab And Haryana At Chandigarh · AIR 1986 P&H 151 : (1986) 1 RCR(Rent) 654
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 5
High Courts16 Aug 1985Dismissed
Kishori Lal Prem Nath Vs Ved Parkash and others
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0117
East Punjab Urban Rent Restriction Act, 1949 — Section 4
High Courts16 Aug 1985Dismissed
Raj Kumar and others Vs The Muncipal Committee, Karnal and another
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0077
Punjab Municipal Act, 1911 — Section 169
High Courts16 Aug 1985
Munshi Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0067