High Courts11 Aug 1985
Moola Singh Vs Puran Singh
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 185
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,993 of 4,611
High Courts09 Aug 1985Allowed
The State of Punjab Vs Shri Ram Chand Contractor and others
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0099
Arbitration Act, 1940 — Section 28(2)
High Courts09 Aug 1985
Ramesh Kumar Vs Subhash Chander
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0075
High Courts09 Aug 1985
Haryana Urban Development Authority Vs Tejinder Mohan Singh Liberhan
Punjab And Haryana At Chandigarh · (1986) 2 CurLJ 29 : (1986) PLJ 15 : (1985) RRR 289
High Courts09 Aug 1985
Sukhdev Singh Dhindsa and Another Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1985) CriLJ 1739 : (1985) 2 ILR (P&H) 380 : (1985) 2 RCR(Criminal) 438
Arms Act, 1959 — Section 11, 25, 26, 27, 28Constitution of India, 1950 — Article 21, 217, 226, 227, 50Criminal Procedure Code, 1973 (CrPC) — Section 107, 108, 109, 110, 151
High Courts09 Aug 1985Dismissed
Harivansh Singh Vs Malook Singh, etc
Punjab And Haryana At Chandigarh · (1986) 2 RCR(Rent) 92 : (1986) 1 RCR(Rent) 287
High Courts09 Aug 1985Allowed
Lauti Ram and others Vs Jodha Ram and others
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0003
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1
High Courts08 Aug 1985Dismissed
Pandit Bishan Sarup Vs Prem Narain
Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 1 : (1985) 88 PLR 393
High Courts08 Aug 1985Allowed
Sher Singh Vs Puran and others
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 289
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts08 Aug 1985
Ranjit Singh Vs Kartara Ram and another
Punjab And Haryana At Chandigarh · (1986) 1 LLR 214 : (1985) PLJ 521 : (1986) RRR 617
High Courts08 Aug 1985
Joginder Pal Kaur Vs Gurdial Singh
Punjab And Haryana At Chandigarh · (1986) PLJ 182 : (1986) RRR 589
High Courts08 Aug 1985
Jai Parkash Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0043
High Courts08 Aug 1985
Naurang Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0037
High Courts08 Aug 1985
Dhajja Ram and another Vs Gram Panchayat, Naya Bans
Punjab And Haryana At Chandigarh · (1986) PLJ 71 : (1985) RRR 138
High Courts07 Aug 1985
Karnail Singh, Mr. Maharaj Bakhsh Singh Vs Som Nath and Another
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0122
High Courts07 Aug 1985Dismissed
Paro Devi and Others Vs Sukh Devi
Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 100 : (1985) 88 PLR 373 : (1986) RCR(Rent) 563 Supp
High Courts07 Aug 1985
Arjan Dass Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1986) 160 ITR 155
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 273A
High Courts07 Aug 1985
Oriental Insurance Co. Ltd. Vs Sitla Parshad and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 116
Motor Vehicles Act, 1988 — Section 92A
High Courts07 Aug 1985
Smt. Surjit Kaur Vs Municipal Corporation and Others
Punjab And Haryana At Chandigarh · (1987) 163 ITR 56
High Courts07 Aug 1985Dismissed
Paro Devi and others Vs Sukh Devi
Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 100 : (1985) 88 PLR 373