High Courts31 Jul 1985
Baj Singh Vs State of Punjab.
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0031
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,995 of 4,611
High Courts31 Jul 1985Dismissed
Hem Raj Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0006
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1
High Courts30 Jul 1985
Jawahar Singh Vs Kesar Rani and Others
Punjab And Haryana At Chandigarh · (1986) 1 ACC 208
High Courts30 Jul 1985
Union of India Vs Special Land Acquisition Collector, Amritsar and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 321 : (1985) 88 PLR 577
Land Acquisition Act, 1894 — Section 23, 4, 9
High Courts29 Jul 1985
Ishar Ram Vs Sadhu Ram and others
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0053
High Courts29 Jul 1985
Attar Singh Sethi Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (1985) 2 AICLR 640
High Courts29 Jul 1985
Jasbir Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0029
High Courts29 Jul 1985
Shiv Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0027
High Courts26 Jul 1985Allowed
Punjab and Sind Bank Ltd. Vs Surjit Kaur and others
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0073
Transfer of Property Act, 1882 — Section 58(f)
High Courts26 Jul 1985
M/s Dewas Textile Mills Private Limited Vs M/s Mahavir Spinning Mills Ltd. and Others
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0070
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts26 Jul 1985
S.K.Marwaha Vs Union Territory Chandigarh and anr.
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0058
High Courts26 Jul 1985Allowed
Sh. Daya Ram Vs Smt. Raksha kumari and Another
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0049
Specific Relief Act, 1963 — Section 12
High Courts26 Jul 1985
Jahur Hasan Vs Sham Lal and others
Punjab And Haryana At Chandigarh · (1986) 1 CurLJ 240 : (1986) 1 LLR 225 : (1985) PLJ 525 : (1986) RRR 621
High Courts26 Jul 1985
Sanwant Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0034
High Courts25 Jul 1985
G.M. Worsted Spinning Mills Vs Lakshmi Commercial Bank Ltd.
Punjab And Haryana At Chandigarh · AIR 1986 P&H 310 : (1985) 88 PLR 403
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 2, Order 12 Rule 2A, Order 12 Rule 3, Order 12 Rule 3A
High Courts25 Jul 1985
Eira Vs The Guru Nanak Dev University, Amritsar
Punjab And Haryana At Chandigarh · AIR 1986 P&H 12 : (1985) 88 PLR 364
High Courts25 Jul 1985
Jaswinder Singh Vs Smt. Paramjit Kaur
Punjab And Haryana At Chandigarh · (1986) CriLJ 1398 : (1986) 1 RCR(Criminal) 97
Criminal Procedure Code, 1973 (CrPC) — Section 340Penal Code, 1860 (IPC) — Section 193
High Courts25 Jul 1985
Municipal Committee, Nabha Vs Padam Kumar
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0008
Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1963 — Section 5
High Courts24 Jul 1985
Ashok Kumar and ors. Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1985) 2 AICLR 619
High Courts24 Jul 1985
Raj Kumar Gupta Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0019