High Courts30 Aug 1985
Vasant Gambhir Navgale, Metal Merchants Vs Bhawanish Udyog Metal Merchants
Punjab And Haryana At Chandigarh · AIR 1986 P&H 319
Civil Procedure Code, 1908 (CPC) — Section 20
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,989 of 4,611
High Courts30 Aug 1985Dismissed
Krishan Singh Vs Kharaiti, Lal etc.
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0023
High Courts29 Aug 1985Allowed
S.N. Pandey Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 113 : (1985) 88 PLR 400
Essential Commodities Act, 1955 — Section 7Fertiliser (Control) Order, 1957 — Section 13
High Courts29 Aug 1985Dismissed
P.K. Banerjee and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 49 : (1985) 87 PLR 721
Companies Act, 1956 — Section 617Criminal Procedure Code, 1973 (CrPC) — Section 468, 473Essential Commodities Act, 1955 — Section 12AA, 7
High Courts29 Aug 1985
Brij Lal Vs Mangal Chand Maheshwari and Others
Punjab And Haryana At Chandigarh · (1986) 1 ACC 114 : (1987) ACJ 522 : (1985) 88 PLR 558
High Courts29 Aug 1985Dismissed
P.K. Banerjee and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 49 : (1985) 87 PLR 721
Essential Commodities Act, 1955 — Section 7
High Courts29 Aug 1985
Har Kaur Vs Dhappan (died) and others
Punjab And Haryana At Chandigarh · (1986) 1 CurLJ 337 : (1986) PLJ 94 : (1985) RRR 207
High Courts29 Aug 1985
Lt. Col. Micheal A.R. Skinner Vs Man Krishan (Deceased) by his L.Rs.
Punjab And Haryana At Chandigarh · (1986) 1 LLR 344 : (1985) PLJ 456 : (1985) RRR 230
High Courts29 Aug 1985
Commissioner of Income Tax Vs Sardar Store
Punjab And Haryana At Chandigarh · (1986) 161 ITR 53
Income Tax Act, 1961 — Section 271(1)
High Courts29 Aug 1985Allowed
Pritam Singh Vs Mehal Singh and Others
Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 110 : (1986) 90 PLR 357
Punjab Tenancy Act, 1887 — Section 14, 4, 4(14), 4(6), 77
High Courts29 Aug 1985Allowed
Pritam Singh Vs Mehal Singh and others
Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 110 : (1986) 90 PLR 357
Punjab Tenancy Act, 1887 — Section 14, 77
High Courts29 Aug 1985Allowed
Dr. S.N. Pandey, Marketing Manager, National Fertilizer Ltd. Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 113 : (1985) 88 PLR 400
Essential Commodities Act, 1955 — Section 7
High Courts28 Aug 1985
Meera and Company Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1987) 166 ITR 76
Income Tax Act, 1961 — Section 2(31)
High Courts28 Aug 1985Dismissed
The Improvement Trust, Hoshiarpur Vs The Land Acquisition Tribunal, Hoshiarpur and others
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0091
Land Acquisition Act, 1894 — Section 18
High Courts28 Aug 1985
Bhartu alias Bharat Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0073
High Courts28 Aug 1985
Durga Dutt Pardhan Vs Kanshi Ram
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0066
High Courts28 Aug 1985
State of Haryana Vs Jahangir Singh and anr.
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0042
High Courts28 Aug 1985
Kasturi Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 08 P&H CK 0035
High Courts28 Aug 1985
Commissioner of Income Tax Vs Meera and Co.
Punjab And Haryana At Chandigarh · (1986) 161 ITR 31
Finance Act, 1965 — Section 24, 24(1), 24(3)Income Tax Act, 1961 — Section 68
High Courts28 Aug 1985Dismissed
Ram Murti Vs Gian Chand
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 506
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)