High Courts09 Jul 1985
Gurcharan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0062
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,998 of 4,611
High Courts09 Jul 1985
Sucha Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0051
High Courts09 Jul 1985
Bikram Singh Vs Hardial Singh Sidhu
Punjab And Haryana At Chandigarh · (1985) PLJ 438 : (1985) RRR 162
High Courts09 Jul 1985
Commissioner of Income Tax Vs Varinder Kumar
Punjab And Haryana At Chandigarh · (1985) 156 ITR 482
Income Tax Act, 1961 — Section 141, 143(3), 271(1)
High Courts09 Jul 1985Allowed
Darshan Kaur alias Darshan and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1987) ACJ 816
High Courts09 Jul 1985Dismissed
Manak Lal Tayal Vs Jog Dhayan Singal
Punjab And Haryana At Chandigarh · (1986) RCR(Rent) 359
High Courts08 Jul 1985
Commissioner of Income Tax Vs Suraj Bhan
Punjab And Haryana At Chandigarh · (1986) 159 ITR 709
Income Tax Act, 1922 — Section 28(1)Income Tax Act, 1961 — Section 256(1), 256(2), 271(1)
High Courts08 Jul 1985
Tarn Taran Central Coop. Bank, Tarn Taran now the Amritsar Central Coop. Bank Ltd. Vs Pandori Sidhwan Co-op. Society
Punjab And Haryana At Chandigarh · (1986) 1 LLR 549 : (1986) PLJ 22 : (1985) RRR 24
High Courts08 Jul 1985
Nahar Singh Vs Kaku Ram
Punjab And Haryana At Chandigarh · (1986) 1 CurLJ 332 : (1986) PLJ 67 : (1985) RRR 134
High Courts08 Jul 1985
Narinder Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 2 AICLR 663
High Courts08 Jul 1985
Commissioner of Income Tax Vs Brij Bhushan Lal Suresh Kumar
Punjab And Haryana At Chandigarh · (1986) 159 ITR 825
Income Tax Act, 1961 — Section 186(1), 256(1), 256(2)
High Courts08 Jul 1985
Commissioner of Income Tax Vs Shri Ram Chander
Punjab And Haryana At Chandigarh · (1985) 49 CTR 164 : (1986) 159 ITR 689
High Courts08 Jul 1985
Commissioner of Income Tax Vs Ganpat Rai Banarsi Dass
Punjab And Haryana At Chandigarh · (1985) 48 CTR 317 : (1986) 159 ITR 837 : (1986) 27 TAXMAN 414
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts08 Jul 1985
Commissioner of Income Tax Vs Ishwar Prakash and Bros.
Punjab And Haryana At Chandigarh · (1986) 159 ITR 843 : (1986) 26 TAXMAN 34
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts08 Jul 1985
Devinder Mohan Vs Tilak Raj
Punjab And Haryana At Chandigarh · (1985) 07 P&H CK 0001
High Courts24 Jun 1985
Jaimal Singh Vs District Magistrate, Jallandhar
Punjab And Haryana At Chandigarh · (1985) 2 AICLR 555
High Courts31 May 1985
Shakuntala Khosla Vs Commissioner of Wealth-tax and Another
Punjab And Haryana At Chandigarh · (1985) 156 ITR 252
Wealth Tax Act, 1957 — Section 14(2), 18(1), 18B
High Courts31 May 1985
Ashok Kumar Bhola Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0049
High Courts31 May 1985Allowed
Dr. J.S. Parwana Vs The State
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0019
Penal Code, 1860 (IPC) — Section 304A
High Courts30 May 1985Dismissed
Mrs. Sushma Malohtra Vs Prem Nath and others
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 347