High Courts30 May 1985
Des Raj Vs Om Parkash and Another
Punjab And Haryana At Chandigarh · AIR 1986 P&H 3
Civil Procedure Code Amendment Act, 1976 — Section 3ACivil Procedure Code, 1908 (CPC) — Section 2(2)Limitation Act, 1963 — Section 5
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,999 of 4,611
High Courts30 May 1985
Hari Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 2 AICLR 595
High Courts30 May 1985
Ram Gopal and others Vs Hira and others
Punjab And Haryana At Chandigarh · (1986) 1 LLR 454 : (1985) PLJ 541 : (1986) RRR 633
High Courts30 May 1985
Surat Singh Vs Punjab State and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 301 : (1985) 2 ILR (P&H) 313 : (1985) 2 RCR(Criminal) 497 : (1985) 2 RCR(Criminal) 311
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 133, 136, 137, 3, 4Penal Code, 1860 (IPC) — Section 188
High Courts30 May 1985Allowed
Girdhari Lal Vs Ajay Kumar and anothers
Punjab And Haryana At Chandigarh · (1985) 2 RCR(Rent) 80
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19A
High Courts30 May 1985Dismissed
Jaswant Singh Vs Des Raj
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0008
High Courts29 May 1985Allowed
Parbhu Ram alias Phul Singh Vs Molu Ram and others
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0109
High Courts29 May 1985
Darshan Singh Vs Mohinder Kaur (Deceased)
Punjab And Haryana At Chandigarh · (1986) 1 LLR 553 : (1986) PLJ 4 : (1985) RRR 227
High Courts29 May 1985
Kamal Singh Vs Sat Pal
Punjab And Haryana At Chandigarh · AIR 1986 P&H 19
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts29 May 1985Dismissed
M/s. Bhalle Singh Subhash Chand Vs Ravi Datt and others
Punjab And Haryana At Chandigarh · (1986) RCR(Rent) 394
High Courts29 May 1985Dismissed
Smt. Shashi Bala Alias Shashi Vs Vishav Dev
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0003
High Courts28 May 1985
Puran Singh and Ors. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0080
High Courts28 May 1985
Nanak Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0052
High Courts28 May 1985
Rupinder Singh Vs Jaswant Singh and Others
Punjab And Haryana At Chandigarh · (1987) ACJ 493 : AIR 1985 P&H 366
High Courts27 May 1985
Tarsem Singh Vs Daljit Kaur and others
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 374 : (1985) PLJ 534 : (1986) RRR 628
High Courts25 May 1985
State of Punjab Vs Surain Singh and others
Punjab And Haryana At Chandigarh · (1986) PLJ 186 : (1986) RRR 98
High Courts23 May 1985
Baljit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) CrLJ 1037 : (1986) 2 RCR(Criminal) 214
High Courts23 May 1985
Rajinder Singh Vs Deputy Commissioner, Gurgaon
Punjab And Haryana At Chandigarh · AIR 1986 P&H 163 : (1985) 88 PLR 555
Haryana Municipal Act, 1973 — Section 258Punjab Gram Panchayat Act, 1952 — Section 4(3)
High Courts23 May 1985
Ram Phal Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1986) 1 ILR (P&H) 79 : (1986) 1 RCR(Criminal) 315
High Courts23 May 1985
Balwant Singh and Another Vs Jyoti Parsad and Another
Punjab And Haryana At Chandigarh · (1986) 2 ACC 206 : (1986) ACJ 1123 : (1986) 89 PLR 546