High Courts16 May 1985
Nachhatar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 3 AICLR 32 : (1985) PLR 1
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,001 of 4,611
High Courts16 May 1985
Bhagat Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0051
High Courts16 May 1985Dismissed
Multani and Others Vs Pritam Singh and Another
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0032
High Courts16 May 1985Allowed
The State of Punjab Vs Jaspal Singh
Punjab And Haryana At Chandigarh · (1985) 2 RCR(Criminal) 133
Penal Code, 1860 (IPC) — Section 124AUnlawful Activities (Prevention) Act, 1967 — Section 13
High Courts16 May 1985Dismissed
Smt. Multani and others Vs Pritam Singh and another
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0002
High Courts15 May 1985Dismissed
Suman Light Hosiery Vs Jaswant Singh
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0023
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(iii)
High Courts14 May 1985
Sardari Lal Vs Narsingh Bahadur and anr.
Punjab And Haryana At Chandigarh · (1986) 1 ILR (P&H) 186
High Courts14 May 1985
Samittar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0048
High Courts14 May 1985Dismissed
Mehnga and others Vs Major Singh and another
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0016
Evidence Act, 1872 — Section 68
High Courts13 May 1985Dismissed
Sohan Singh Vs Joginder Singh
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0107
High Courts13 May 1985
State of Punjab Vs Balraj Singh and Another
Punjab And Haryana At Chandigarh · (1986) CriLJ 1255 : (1986) 2 RCR(Criminal) 334
Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 4, 428, 439, 482, 5
High Courts13 May 1985
Sgt. Anpian J. Vs Zilla and Another
Punjab And Haryana At Chandigarh · AIR 1986 P&H 196
Divorce Act, 1869 — Section 17, 32
High Courts13 May 1985
Pitambar Lal & Ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0040
High Courts13 May 1985
United India Fire and General Insurance Company Vs Daljit Kaur and Others
Punjab And Haryana At Chandigarh · (1985) 2 ACC 491
High Courts10 May 1985Allowed
Rajasthan State Agro Industries Corpn. Ltd. and Another Vs Koer Singh and Others
Punjab And Haryana At Chandigarh · (1985) ACJ 525
High Courts10 May 1985Allowed
Rajasthan State Agro Industries Corporation Ltd., and another Vs Koer Singh and others
Punjab And Haryana At Chandigarh · (1985) ACJ 525
High Courts10 May 1985Allowed
Sant Kaur Vs Sadhu Singh
Punjab And Haryana At Chandigarh · (1985) 05 P&H CK 0018
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts09 May 1985
The Moga Transport Company Pvt. Ltd. Vs Krishan Kumar Goel and Others
Punjab And Haryana At Chandigarh · (1985) 2 ACC 480
High Courts09 May 1985
Punjab State Vs Kashmira Singh and Others
Punjab And Haryana At Chandigarh · (1985) 2 ACC 336 : (1987) ACJ 401
High Courts09 May 1985
Commissioner of Income Tax Vs Balabux Birla and Co.
Punjab And Haryana At Chandigarh · (1985) 48 CTR 313 : (1986) 157 ITR 759
Income Tax Act, 1961 — Section 256(2), 41(1)