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Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 4,003 of 4,611

High Courts07 May 1985

Ved Parkash Vs Chela Ram

Punjab And Haryana At Chandigarh · AIR 1986 P&H 1 : (1985) 2 RCR(Rent) 109

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(2)Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 13(2), 13(3), 13(7), 14
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High Courts02 May 1985

State of Punjab Vs Bhim Sain

Punjab And Haryana At Chandigarh · (1985) CriLJ 1602 : (1985) 2 ILR (P&H) 452 : (1985) 2 RCR(Criminal) 57

Criminal Procedure Code, 1973 (CrPC) — Section 313, 465
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