High Courts01 May 1985
Sarwan and Another Vs The Joint Director, Panchayats, Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 311 : (1985) 88 PLR 184
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7, 7(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,004 of 4,611
High Courts01 May 1985
Panni Lal and Others Vs Daya Ram
Punjab And Haryana At Chandigarh · AIR 1985 P&H 277
Civil Procedure Code, 1908 (CPC) — Order 48 Rule 1, 114, 151
High Courts01 May 1985Allowed
M/s. New Model Industries, Pvt., Ltd Vs M/s. Talwar Mills Store
Punjab And Haryana At Chandigarh · (1985) 2 RCR(Rent) 95
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts01 May 1985Allowed
Sarwan and Another Vs The Joint Director, Panchayats and Others
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 229
Constitution of India, 1950 — Article 226, 227Punjab Village Common Lands (Regulation) Act, 1961 — Section 7, 7(2)
High Courts30 Apr 1985Allowed
Vinod Kumar and another Vs Suresh Pal
Punjab And Haryana At Chandigarh · (1985) 04 P&H CK 0053
Registration Act, 1908 — Section 30(2)
High Courts30 Apr 1985Dismissed
Gram Panchayat Landran Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 449
Punjab Gram Panchayat Act, 1952 — Section 26, 26(1)Punjab Intoxicants Licence and Sales Order, 1956 — Order 10, Order 11, Order 12, Order 13, Order 14Punjab Local Option Act, 1923 — Section 5
High Courts30 Apr 1985
Harbans Atma Singh Vs Ramesh Kumar
Punjab And Haryana At Chandigarh · AIR 1986 P&H 14 : (1985) 2 ILR (P&H) 440
Civil Procedure Code, 1908 (CPC) — Section 34Specific Relief Act, 1963 — Section 20, 20(2)
High Courts30 Apr 1985Dismissed
The Gram Panchayat Landran Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1985) 04 P&H CK 0039
Punjab Gram Panchayat Act, 1952 — Section 26
High Courts30 Apr 1985
Mohan Singh Vs State of Haryana through Collector, Sirsa and ors.
Punjab And Haryana At Chandigarh · (1985) 2 CurLJ 48
High Courts29 Apr 1985Allowed
Prem Kumar Aggarwal Vs Yash Paul and others
Punjab And Haryana At Chandigarh · (1985) 2 RCR(Rent) 450 : (1986) 1 RCR(Rent) 299
High Courts29 Apr 1985Dismissed
Pahu Mal Vs Chhaju Ram and others
Punjab And Haryana At Chandigarh · (1985) 04 P&H CK 0001
Civil Procedure Code, 1908 (CPC) — Section 91
High Courts26 Apr 1985
Chamel Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1985) 2 CurLJ 287 : (1985) PLJ 604 : (1985) RRR 32
High Courts26 Apr 1985Dismissed
Vinod Kumar Vs Smt. Kulwati
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 653
High Courts25 Apr 1985
Sawaran Kaur Vs Kishan Singh and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 293
Punjab Custom (Limitation) Act, 1920 — Article 2
High Courts24 Apr 1985
Manohar Lal and another Vs Dewan Chand and others
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 224
Specific Relief Act, 1877 — Section 15
High Courts24 Apr 1985
Surjit Kaur Vs Sadhu Singh and Another
Punjab And Haryana At Chandigarh · (1986) 1 ACC 1
Motor Vehicles Act, 1988 — Section 95
High Courts24 Apr 1985Allowed
Parminder Singh Dhillon Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 431
Arms Act, 1959 — Section 25, 3, 39Criminal Procedure Code, 1973 (CrPC) — Section 438, 439, 439APenal Code, 1860 (IPC) — Section 224
High Courts24 Apr 1985
Surinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 04 P&H CK 0035
High Courts24 Apr 1985
Lal Singh Vs Gurnam Singh and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 93
High Courts24 Apr 1985
Jugal Kishore Vs Rama wife of Jugal Kishore
Punjab And Haryana At Chandigarh · (1985) 2 AICLR 634