High Courts24 Apr 1985
Manohar Lal and Another Vs Dewan Chand and Others
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 224
Specific Relief Act, 1963 — Section 15
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,005 of 4,611
High Courts24 Apr 1985Dismissed
Baldev Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 435
Punjab Police Rules, 1934 — Rule 16.2, 16.24
High Courts24 Apr 1985
Kamlesh Kumar and Others Vs Mohinder Singh and Others
Punjab And Haryana At Chandigarh · (1986) 1 ACC 167
High Courts23 Apr 1985Dismissed
Amar Nath Vs Kishan Kaur and another
Punjab And Haryana At Chandigarh · (1985) 1 RCR(Rent) 677
High Courts23 Apr 1985
Jaswant Singh Gill Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 421
Punjab Municipal Act, 1911 — Section 16, 16(2), 16(3), 22
High Courts23 Apr 1985Dismissed
Baldev Krishan Vs Raja Ram and others
Punjab And Haryana At Chandigarh · (1985) 1 RCR(Rent) 701
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts23 Apr 1985
Karan Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 04 P&H CK 0036
High Courts23 Apr 1985
Gurcharan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 04 P&H CK 0033
High Courts23 Apr 1985
Rajeev Johar Vs The Principal, Government Medical College, Rohtak and Another
Punjab And Haryana At Chandigarh · AIR 1985 P&H 296 : (1985) 2 ILR (P&H) 424
High Courts23 Apr 1985Dismissed
Jaswant Singh Gill Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 421
Punjab Municipal Act, 1911 — Section 16, 16(2), 16(3), 22
High Courts22 Apr 1985
Ram Rakha Singh Vs Pritam Singh and others
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 416 : (1985) PLJ 283 : (1986) RRR 559
High Courts22 Apr 1985
Harbans Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 04 P&H CK 0021
High Courts20 Apr 1985
Rattan Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1986) CriLJ 1436 : (1985) 2 ILR (P&H) 419 : (1985) 82 PLR 748
Criminal Procedure Code, 1973 (CrPC) — Section 376Penal Code, 1860 (IPC) — Section 323, 324, 34Probation of Offenders Act, 1958 — Section 11, 3, 4
High Courts19 Apr 1985Allowed
Krishan Kumar and others Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1985) 04 P&H CK 0050
Acquisition of Immovable Property Act, 1952 — Section 7(v)(b)
High Courts16 Apr 1985
Basant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) CriLJ 1168 : (1985) 2 RCR(Criminal) 265
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439, 482Penal Code, 1860 (IPC) — Section 149, 307, 323, 324, 326Terrorist Affected Areas (Special Courts) Act, 1984 — Section 10, 11, 14, 15, 2
High Courts16 Apr 1985
Chhindo Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 04 P&H CK 0031
High Courts15 Apr 1985
National Insurance Company Ltd. and Another Vs Sant Kaur and Others
Punjab And Haryana At Chandigarh · (1985) 2 ACC 208 : (1987) ACJ 436
High Courts12 Apr 1985Allowed
L.D. Khanna Vs J.K. Puri and others
Punjab And Haryana At Chandigarh · (1985) 1 RCR(Rent) 512
High Courts12 Apr 1985Allowed
Gurnam Kaur, Clerk Punjab State Agricultural Marketing Board, Chandigarh and others Vs Punjab State Agricultural Marketing Board
Punjab And Haryana At Chandigarh · (1985) 04 P&H CK 0052
High Courts12 Apr 1985
Darshan Pal Vs Smt. Darshna
Punjab And Haryana At Chandigarh · (1986) CriLJ 48 : (1985) 88 PLR 288 : (1985) 2 RCR(Criminal) 580
Criminal Procedure Code, 1973 (CrPC) — Section 125