High Courts12 Apr 1985

Nathi Vs Ghansi

Punjab And Haryana At Chandigarh · AIR 1987 P&H 105

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4Stamp Act, 1899 — Section 35, 36
High Courts29 Mar 1985

Amarjit Paul Singh Vs Kiran Bala

Punjab And Haryana At Chandigarh · AIR 1985 P&H 356 : (1985) 88 PLR 151

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 10, 26Penal Code, 1860 (IPC) — Section 302, 34
High Courts29 Mar 1985

Kundan Lal Sharma Vs State of Punjab

Punjab And Haryana At Chandigarh · (1985) CriLJ 1411 : (1985) 2 ILR (P&H) 408

Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 2Banking Regulation Act, 1949 — Section 5COMPANIES ACT, 1956 — Section 2, 617
High Courts28 Mar 1985

Ram Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (1986) 2 CompLJ 1310

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 357Penal Code, 1860 (IPC) — Section 302, 304A, 307, 34