High Courts20 Mar 1985
Municipal Committee Sirhind Vs Vijay Rani
Punjab And Haryana At Chandigarh · (1985) 2 CurLJ 263 : (1986) 1 LLR 498 : (1985) PLJ 509 : (1986) RRR 128
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,008 of 4,611
High Courts19 Mar 1985
Nagina Singh Vs Gurdip Singh and others
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 474 : (1985) PLJ 334 : (1985) RRR 297
High Courts18 Mar 1985Dismissed
Madan Lal Vs Madan Lal
Punjab And Haryana At Chandigarh · (1985) 1 RCR(Rent) 545
High Courts18 Mar 1985Dismissed
Smt. Kanta Devi Vs Kishori Lal and others
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 587 : (1986) RCR(Rent) 364 Supp
High Courts18 Mar 1985
Mool Chand and Others Vs Tripta Bakhshi and Others
Punjab And Haryana At Chandigarh · (1985) 2 ACC 328 : (1986) ACJ 1147
High Courts18 Mar 1985Dismissed
Hari Chand Vs The Financial Commissioner, Punjab, Chandigarh and others
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 354
Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 32J
High Courts18 Mar 1985Dismissed
Hari Chand Vs The Financial Commissioner Revenue and Others
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 354
Administration of Evacuee Property Act, 1950 — Section 27Civil Procedure Code, 1908 (CPC) — Section 109, 110, 152Income Tax Act, 1918 — Section 51
High Courts18 Mar 1985Dismissed
Amin Chand and others Vs Thakur Dass
Punjab And Haryana At Chandigarh · (1985) 1 RCR(Rent) 401
High Courts16 Mar 1985Allowed
S.S. Jain Sabha (Regd ) and others Vs Surinder Kumar and another
Punjab And Haryana At Chandigarh · (1985) 1 RCR(Rent) 406
High Courts16 Mar 1985Dismissed
Sukhpal Singh Vs Darshana Rani and Others
Punjab And Haryana At Chandigarh · (1985) 03 P&H CK 0070
High Courts16 Mar 1985
Ganesh Steel & Allied Industries, through its Partner, Sh.Wazir Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 03 P&H CK 0058
High Courts16 Mar 1985
Vedsons Steels & Wires Pvt.Ltd Vs Union of India
Punjab And Haryana At Chandigarh · (1985) 03 P&H CK 0056
High Courts16 Mar 1985
Baghla Briquette Industries Vs Punjab Financial Corporation, Chandigarh
Punjab And Haryana At Chandigarh · AIR 1986 P&H 80 : (1985) 88 PLR 338
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90Limitation Act, 1963 — Article 127
High Courts16 Mar 1985
Balam Singh. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 03 P&H CK 0026
High Courts16 Mar 1985
M.P. Bansal and Another Vs The District Employment Officer, Pathankot
Punjab And Haryana At Chandigarh · AIR 1985 P&H 251 : (1985) 1 RCR(Rent) 490
Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 23East Punjab Urban Rent Restriction Act, 1949 — Section 11, 13(2), 19, 2
High Courts15 Mar 1985Dismissed
Pritam Singh and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (1985) 03 P&H CK 0077
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts15 Mar 1985
Sudharsh Kumar Ahuja Vs R.P. Joshi and Another
Punjab And Haryana At Chandigarh · AIR 1985 P&H 260 : (1985) 2 ILR (P&H) 349 : (1985) 1 RCR(Rent) 484
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 27 Rule 5A, Order 6 Rule 17, Order 7 Rule 11, 115(2)
High Courts15 Mar 1985
Ved Kumari and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 03 P&H CK 0024
High Courts15 Mar 1985
Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 03 P&H CK 0018
High Courts14 Mar 1985
Megh Raj Vs Raghubir Singh and others .
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 437 : (1985) PLJ 316 : (1986) RRR 72