High Courts05 Mar 1985
Satya Mohan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 03 P&H CK 0031
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,010 of 4,611
High Courts05 Mar 1985
State of Punjab Vs Ayub Khan
Punjab And Haryana At Chandigarh · (1985) 03 P&H CK 0023
High Courts05 Mar 1985
Bhag Singh @ Bhagga Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 03 P&H CK 0019
High Courts05 Mar 1985
Jasmeet Kaur and Others Vs Anant Ram and Others
Punjab And Haryana At Chandigarh · (1985) 2 ACC 280
High Courts04 Mar 1985
Jai Gopal Mehra and anr. Vs Income Tax Officer
Punjab And Haryana At Chandigarh · (1985) 03 P&H CK 0035
High Courts04 Mar 1985
Provident Fund Inspector Vs Esskay Textiles
Punjab And Haryana At Chandigarh · (1985) 03 P&H CK 0027
High Courts01 Mar 1985
Triveni Devi and Others Vs Babu Lal and Another
Punjab And Haryana At Chandigarh · AIR 1985 P&H 284 : (1985) 2 ILR (P&H) 343 : (1985) 1 RCR(Rent) 402
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts01 Mar 1985
Narinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 03 P&H CK 0054
High Courts01 Mar 1985
Gurdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 03 P&H CK 0028
High Courts01 Mar 1985
Chander Mohan Mittal Vs Bihari Lal Gupta
Punjab And Haryana At Chandigarh · AIR 1985 P&H 226 : (1985) 2 ILR (P&H) 199 : (1985) 1 RCR(Rent) 554 : (1986) 1 RCR(Rent) 676
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1East Punjab Urban Rent Restriction Act, 1949 — Section 15, 15(1)
High Courts01 Mar 1985Dismissed
Surjit Kaur Vs Narinder Singh
Punjab And Haryana At Chandigarh · (1986) RCR(Rent) 365
High Courts28 Feb 1985
Jagjit Singh Kang and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 1986 P&H 78 : (1985) 2 ILR (P&H) 340 : (1986) 1 RCR(Rent) 632
East Punjab Urban Rent Restriction Act, 1949 — Section 3
High Courts28 Feb 1985
Hardial Singh Vs Mool Chand
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 465 : (1985) PLJ 387 : (1985) RRR 385
High Courts28 Feb 1985
Karnail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 02 P&H CK 0033
High Courts28 Feb 1985
Narinjan Singh and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 1986 P&H 202 : (1985) 82 PLR 358
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 16, 4, 6
High Courts27 Feb 1985Dismissed
Baldev Kaur Vs Avtar Singh
Punjab And Haryana At Chandigarh · (1985) 02 P&H CK 0074
Hindu Marriage Act, 1955 — Section 13(1A)(ii)
High Courts27 Feb 1985
Baldev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 02 P&H CK 0054
High Courts27 Feb 1985Dismissed
Luthra Rubber Industries Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1985) 59 STC 198
Punjab General Sales Tax Act, 1948 — Section 11A, 21, 5
High Courts27 Feb 1985
Salwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 02 P&H CK 0017
High Courts27 Feb 1985
Gordhan Dass Vs Babu Ram and another
Punjab And Haryana At Chandigarh · (1985) 2 RCR(Rent) 464
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15