High Courts27 Feb 1985
Mohinder Singh and Another Vs Rattan Kaur and Others
Punjab And Haryana At Chandigarh · (1985) 2 ACC 419 : (1986) ACJ 1083
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,011 of 4,611
High Courts26 Feb 1985
Rajinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 2 AICLR 128
High Courts25 Feb 1985
Mittar Sain and Sons Vs Basant Lal and Others
Punjab And Haryana At Chandigarh · (1985) 2 ACC 221 : (1987) ACJ 111
High Courts25 Feb 1985Dismissed
Kaura Ram Vs Sheo Narain
Punjab And Haryana At Chandigarh · (1985) 1 RCR(Rent) 524
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts25 Feb 1985
Gurdial Kaur and Others Vs Atma Singh and Others
Punjab And Haryana At Chandigarh · (1985) 2 ACC 107 : (1987) ACJ 245 : (1985) 82 PLR 602
High Courts25 Feb 1985
Mitter Sain and Sons Vs Basant Lal and Others
Punjab And Haryana At Chandigarh · (1985) 2 ACC 65 : (1985) 82 PLR 587
High Courts25 Feb 1985
Naranjan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) PLJ 188 : (1986) RRR 591
High Courts21 Feb 1985
Jagdeep Singh Through His Lr's and Another Vs Kiran Kumari and Another Kiran Kumari and Another Vs Jagdeep Singh Through His Lr's and Another
Punjab And Haryana At Chandigarh · (1985) 2 ACC 349
High Courts21 Feb 1985
United India Fire and General Insurance Co. Ltd. Vs Gurmail Kaur and Others
Punjab And Haryana At Chandigarh · (1985) 2 ACC 416 : (1987) ACJ 556 : AIR 1985 P&H 355 : (1987) 62 CompCas 190
High Courts20 Feb 1985
Rajpal Singh Vs The Union of India and Others
Punjab And Haryana At Chandigarh · (1986) ACJ 344 : AIR 1986 P&H 239
Motor Vehicles Act, 1939 — Section 110 , 110A, 110B, 110C, 110D
High Courts20 Feb 1985
Sat Pal Vs Ghoghri and another
Punjab And Haryana At Chandigarh · (1985) 2 CurLJ 211 : (1985) PLJ 216 : (1986) RRR 534
High Courts20 Feb 1985
Bharat Bhushan Vs Commissioner, Municipal Corp.of Ludhiana
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 480 : (1985) PLJ 398 : (1985) RRR 399
High Courts20 Feb 1985Allowed
Darbara Singh Vs Gram Sabha of Village Bhokhra, Tehsil and Distt. Bhatinda and others
Punjab And Haryana At Chandigarh · (1985) 02 P&H CK 0014
High Courts19 Feb 1985
Murli Dhar Vs Shri Sanatam Dharam High Schools
Punjab And Haryana At Chandigarh · AIR 1986 P&H 9 : (1985) 1 RCR(Rent) 582
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 6A, 6A(1), 6A(2), 6A(3)
High Courts19 Feb 1985Dismissed
Rulia Ram and others Vs Chuhar Singh
Punjab And Haryana At Chandigarh · (1985) 02 P&H CK 0049
Hindu Succession Act, 1956 — Section 4(1)
High Courts19 Feb 1985
Karcha Singh alias Gurbaksh Singh Vs Dewan Singh
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 363 : (1985) PLJ 237 : (1986) RRR 542
High Courts16 Feb 1985Dismissed
Sarwan Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 193
Punjab Civil Services (Punishment and Appeal) Rules, 1970 — Rule 4.12, 4.7, 5
High Courts16 Feb 1985Dismissed
Ram Chander and others Vs Ganesh Dass
Punjab And Haryana At Chandigarh · (1985) 02 P&H CK 0046
Punjab Municipal Act, 1911 — Section 3(13)(a)
High Courts16 Feb 1985
Amrik Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 322 : (1985) PLJ 277 : (1986) RRR 556
High Courts15 Feb 1985Allowed
Pritam Kumar Chawla Vs P.R.T.C. and others
Punjab And Haryana At Chandigarh · (1985) 02 P&H CK 0072