High Courts11 Feb 1985Dismissed
M/s Krishna Foundry Works Vs The Administrator, Municipality Ambala City and others
Punjab And Haryana At Chandigarh · (1985) 02 P&H CK 0077
Haryana Municipal Act, 1973 — Section 200(g)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,013 of 4,611
High Courts11 Feb 1985
Mohinder Singh Vs Gurdial Kaur and Others
Punjab And Haryana At Chandigarh · (1985) 2 ACC 412 : (1985) 88 PLR 82
High Courts11 Feb 1985
Ram Singh Vs Uttam Chand
Punjab And Haryana At Chandigarh · AIR 1985 P&H 351 : (1985) 2 ILR (P&H) 188
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72, Order 21 Rule 84, Order 21 Rule 85, Order 21 Rule 86, 151
High Courts11 Feb 1985
Vipan Kumar Aggarwal Vs Ved Parkash and anr.
Punjab And Haryana At Chandigarh · (1985) 02 P&H CK 0055
High Courts11 Feb 1985
Amritsar Improvement Trust Vs Satya Wati
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 254 : (1985) PLJ 204 : (1986) RRR 531
High Courts11 Feb 1985
Ashwani Kumar Vs Veena Rani and anr.
Punjab And Haryana At Chandigarh · (1985) 2 AICLR 510 : (1985) 1 RCR(Criminal) 599
High Courts10 Feb 1985
Surinder Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 222
Constitution of India, 1950 — Article 226, 227, 39
High Courts08 Feb 1985
Joginder Singh Sahny and anr. Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (1985) 2 AICLR 140
High Courts08 Feb 1985
Hari Narain and Others Vs Subhash Chander and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 211 : (1985) 2 ILR (P&H) 296
Electricity Act, 1910 — Section 51Limitation Act, 1963 — Article 137Succession Act, 1925 — Section 263
High Courts08 Feb 1985
Naurang Singh Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (1985) 2 AICLR 306 : (1986) CrLJ 846 : (1986) 2 RCR(Criminal) 201 : (1985) 2 RCR(Criminal) 251 : (1985) 2 RCR(Criminal) 2512
High Courts08 Feb 1985
Ram Partap Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 02 P&H CK 0023
High Courts08 Feb 1985Dismissed
Smt. Pritam Kaur and others Vs Chanan Singh and others
Punjab And Haryana At Chandigarh · (1985) 02 P&H CK 0007
Succession Act, 1925 — Section 63
High Courts07 Feb 1985
In Re: Estate of Late Shri Gurcharan Dass Puri
Punjab And Haryana At Chandigarh · (1985) 02 P&H CK 0004
Limitation Act, 1963 — Section 2(a), 2(b)Succession Act, 1925 — Section 2(a), 2(c), 214, 218, 279
High Courts06 Feb 1985Dismissed
Buta Singh and others Vs Kishan Singh and others
Punjab And Haryana At Chandigarh · (1985) 02 P&H CK 0076
Evidence Act, 1872 — Section 92
High Courts06 Feb 1985Allowed
Joginder Singh and Another Vs Oriental Fire and Genl. Ins. Co. Ltd. and Another
Punjab And Haryana At Chandigarh · (1987) ACJ 695
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts06 Feb 1985
Pappu Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 02 P&H CK 0028
High Courts06 Feb 1985
Sham Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 2 CurLJ 254
High Courts06 Feb 1985Allowed
Joginder Singh and another Vs The Oriental Fire and General Insurance Company Ltd, and another
Punjab And Haryana At Chandigarh · (1987) ACJ 695
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts01 Feb 1985Dismissed
Raj alias Rajinder Parkash Vs Bhagwan Kaur and others
Punjab And Haryana At Chandigarh · (1985) 02 P&H CK 0073
High Courts01 Feb 1985
Hari Chand Vs Financial Commi., Revenue, Pb., Chd.
Punjab And Haryana At Chandigarh · (1985) PLJ 172 : (1985) RRR 634