High Courts01 Feb 1985
Nachhatter Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 02 P&H CK 0025
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,014 of 4,611
High Courts31 Jan 1985Allowed
Bhola Ram Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0122
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts31 Jan 1985
Jagat Ram Thapar Vs Inspector Dilbagh Singh and ors.
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0099
High Courts31 Jan 1985
Rakha Singh Vs Babu Singh and others
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 434 : (1985) PLJ 266 : (1986) RRR 550
High Courts31 Jan 1985
Life Insurance Corporation of India Vs Pushpa Mehra
Punjab And Haryana At Chandigarh · (1987) 62 CompCas 343
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 19, Order 26 Rule 4, Order 26 Rule 5, 115Constitution of India, 1950 — Article 227Punjab Courts Act, 1918 — Section 44
High Courts31 Jan 1985
Suraj Mal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 264 : (1985) PLJ 212 : (1986) RRR 533
High Courts31 Jan 1985
Mukand Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 1 CurLJ 265 : (1986) 1 LLR 383 : (1986) 1 LLR 222 : (1985) PLJ 557 : (1985) Rent LR 353 : (1986) RRR 654
High Courts31 Jan 1985Dismissed
Progressive Poly Plast Co. (P.) Ltd. Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (1985) 5 ECC 195 : (1985) 2 ILR (P&H) 282
Constitution of India, 1950 — Article 14, 226Customs Act, 1962 — Section 128, 18, 46, 47
High Courts30 Jan 1985Dismissed
Pritam Kumar and another Vs Nagar Palika (Municipal Committee)
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0114
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts30 Jan 1985Allowed
Kanwar Pal and another Vs Om Parkash and others
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0104
High Courts30 Jan 1985
Lakhbir Singh Vs Kumari Veena
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0097
High Courts30 Jan 1985Dismissed
Ram Rattan Vs Sushil Chand and others
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0082
High Courts30 Jan 1985Allowed
Darshan Singh Vs Madan Gopal and others
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0048
High Courts30 Jan 1985
Reshma Singh and Others Vs Manmohan Singh Kent and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 193
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12A, 148 , 151Specific Relief Act, 1963 — Section 28 , 28(1)
High Courts29 Jan 1985Allowed
Pohkar Vs Mussadi Lal
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0113
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts29 Jan 1985
Balkar Singh and ors. Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0085
High Courts29 Jan 1985
Balkar Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0038
High Courts28 Jan 1985
Bakhshish Singh Vs Anita Kumari wife of Bakhshish Singh
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0091
High Courts28 Jan 1985
Babu Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 01 P&H CK 0078
High Courts28 Jan 1985
Punjab State Vs Prem Singh
Punjab And Haryana At Chandigarh · (1985) PLJ 245 : (1986) RRR 545